High Courts06 Mar 2026Disposed Of
Abhimanyu Ghosh Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1032
Indian Penal Code, 1860-Section 107, 307, 324, 341Probation Of Offenders Act, 1958-Section 4
COURT ARCHIVE
Orissa High Court judgments
32,476 judgments · page 38 of 1,624
High Courts05 Mar 2026Disposed Of
Manjit Kumar Arya @ Sekhar Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1031
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 61(2)(a), 109, 310(3)Arms Act, 1959-Section 25, 27
High Courts05 Mar 2026Disposed Of
Laxman @ Laxman Bhoi @ Mitu Bhoi @ Mitu Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1030
Bharatiya Nyaya Sanhita, 2023-Section 85, 108, 115(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts05 Mar 2026Disposed Of
Dhananjaya Sahoo Vs State Of Orissa(EOW)
Orissa High Court · (2026) 03 OHC CK 1029
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 120B, 420, 467, 468, 471Banning Of Unregulated Deposit Schemes Act, 2019-Section 21(1), 21(3)
High Courts27 Feb 2026Disposed Of
Padmabati Behera And Others Vs Manas Kumar Manas Kumar And Others
Orissa High Court · (2026) 02 OHC CK 1771
High Courts27 Feb 2026Allowed
National Insurance Co. Ltd., Kolkata And Another Vs Bighnaraj Panda And Another
Orissa High Court · (2026) 02 OHC CK 1770
Motor Vehicles Act, 1988-Section 166, 173
High Courts27 Feb 2026Dismissed
State Of Odisha & Another Vs Bhagat Prasad Patel And Others
Orissa High Court · (2026) 02 OHC CK 1769
Odisha Merged States (Laws) Act, 1950-Section 2(xiv), 3, 4, 5, 6, 6(ii)(b), 7Patna State Tenancy Act, 1944-Section 18
High Courts27 Feb 2026Allowed
Premalata Muduli & Another Vs Abhimanyu Behera
Orissa High Court · (2026) 02 OHC CK 1768
High Courts27 Feb 2026Dismissed
Bastu Charan Alias Batu Charan Soren Vs Chitta Majhiani (Dead) And Others
Orissa High Court · (2026) 02 OHC CK 1767
Hindu Succession Act, 1956-Section 2(2), 3
High Courts27 Feb 2026Disposed Of
Sanjib Narayan Prasad Pati Vs State Of Odisha And Others
Orissa High Court · (2026) 02 OHC CK 1766
Constitution Of India, 1950-Article 14
High Courts26 Feb 2026
Panchanan Biswal Vs State Of Odisha & Others
Orissa High Court · (2026) 02 OHC CK 1765
High Courts26 Feb 2026
Dasarath Meher And Others Vs Additional Commissioner Settlement And Consolidation, Sambalpur-II And Others
Orissa High Court · (2026) 02 OHC CK 1764
Odisha Survey And Settlement Act, 1958-Section 15(b)
High Courts26 Feb 2026Disposed Of
Soubhagya Kumar Nayak Vs State Of Odisha And Another
Orissa High Court · (2026) 02 OHC CK 1763
High Courts26 Feb 2026
Gyanendra Kumar Routray Vs Manas Pradhan And Others
Orissa High Court · (2026) 02 OHC CK 1762
Odisha Survey And Settlement Act, 1958-Section 15(b)
High Courts26 Feb 2026
Bholanath Panda And Another Vs State Of Odisha And Others
Orissa High Court · (2026) 02 OHC CK 1761
Orissa Survey And Settlement Act, 1958-Section 15
High Courts26 Feb 2026Allowed
Sabita Parida Vs State Of Orissa & Others
Orissa High Court · (2026) 02 OHC CK 1760
Constitution Of India, 1950-Article 226, 227
High Courts25 Feb 2026Allowed
Golak Prasad Mohapatra Vs State Of Orissa (Vigilance)
Orissa High Court · (2026) 02 OHC CK 1759
Constitution Of India, 1950-Article 21Prevention Of Corruption Act, 1998-Section 13(1)(d), 13(2)Indian Penal Code, 1860-Section 120B, 420, 468, 471
High Courts25 Feb 2026Disposed Of
Managing Committee, Puri District Cooperative Milk Producers Union Ltd. (Pumul), Khordha Vs State Of Odisha & Others
Orissa High Court · (2026) 02 OHC CK 1758
High Courts25 Feb 2026Disposed Of
Souka @ Saka @ Saukat @ Sk. Saukat Vs State Of Odisha
Orissa High Court · (2026) 02 OHC CK 1757
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 109, 115(2)Arms Act, 1959-Section 25, 27
High Courts24 Feb 2026Disposed Of
Narendra Kumar Swain And Others Vs State Of Odisha & Others
Orissa High Court · (2026) 02 OHC CK 1756
Constitution Of India, 1950-Article 14, 226, 227