High Courts14 Mar 2026Disposed Of
M/s. ICICI Lombard General Insurance Co. Ltd. Vs Jhuna Sahani And Others
Orissa High Court · (2026) 03 OHC CK 1064
COURT ARCHIVE
Orissa High Court judgments
32,476 judgments · page 37 of 1,624
High Courts14 Mar 2026Disposed Of
Tarangini Khamari And Others Vs M/s. RSO Dealmark Pvt. Ltd And Others
Orissa High Court · (2026) 03 OHC CK 1063
High Courts14 Mar 2026Disposed Of
Manager (Legal) ICICI Lombard General Insurance Co. Ltd. BBSR Vs Aunil Padhan And Others
Orissa High Court · (2026) 03 OHC CK 1062
High Courts14 Mar 2026Disposed Of
M/S. Bajaj Allianz General Insurance Co. Ltd Vs Soumya Ranjan Pati
Orissa High Court · (2026) 03 OHC CK 1061
High Courts14 Mar 2026Disposed Of
Branch Manager ICICI Lombard General Insurance Company Limited Sundargarh Vs Basudeo Yadav And Others
Orissa High Court · (2026) 03 OHC CK 1060
High Courts13 Mar 2026Allowed
Manas Patel Vs State Of Orissa
Orissa High Court · (2026) 03 OHC CK 1047
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 111(2)(b), 276, 277
High Courts13 Mar 2026Disposed Of
Madan Nahak @ Nayak Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1046
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 109(1), 118(1), 126(2), 351(2)
High Courts13 Mar 2026
Sarat Chandra Samantaray @ Sarat Samantaray @ Kalia Vs State Of Odisha & Another
Orissa High Court · (2026) 03 OHC CK 1045
Protection Of Children From Sexual Offences Rules, 2020-Rule 4(13), 4(15)(vii)
High Courts13 Mar 2026Disposed Of
Tunu Agrawal Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1044
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20(b)(ii)(C), 21(a), 21(b)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 111(4)
High Courts13 Mar 2026Disposed Of
Prajapati Mantri And Another Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1043
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Odisha Excise Act, 2005-Section 52(a)
High Courts10 Mar 2026Dismissed
Jakrias Bada Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1041
Indian Penal Code, 1860-Section 300, 302, 304
High Courts10 Mar 2026Disposed Of
Priyanka Swain & Another Vs State Of Odisha & Others
Orissa High Court · (2026) 03 OHC CK 1040
Constitution Of India, 1950-Article 21,23, 226, 227, 300A
High Courts10 Mar 2026Allowed
Abhiram Mohanty And Another Vs State Of Odisha & Others
Orissa High Court · (2026) 03 OHC CK 1039
Constitution Of India, 1950-Article 14Orissa Survey and Settlement Rules, 1962-Rule 38Orissa Survey and Settlement Act, 1958-Section 15(b), 38
High Courts10 Mar 2026Allowed
Bibhuti Bhusan Ray Vs State Of Odisha & Others
Orissa High Court · (2026) 03 OHC CK 1038
Orissa Survey And Settlement Rules, 1962-Rule 34, 35Orissa Land Reforms Act, 1960-Section 22Orissa Government Land Settlement Act, 1962-Section 3(B)
High Courts10 Mar 2026Allowed
Gouri Shankar Behera (Dead) Through His Lrs. & Another Vs State Of Orissa & Ors
Orissa High Court · (2026) 03 OHC CK 1036
Code Of Civil Procedure, 1908- Section 80, 80(1), 80(2), Order 1 Rule 9, Order 1 Rule 10, Order 1 Rule 13
High Courts09 Mar 2026Disposed Of
Md. Arman Khan Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1042
Orissa Minerals (Prevention Of Theft, Smuggling & Illegal Mining And Regulation Of Possession Storage Trading And Transportation) Rules, 2007-Rule 12(1)Mines And Minerals (Development And Regulation) Act, 1957-Section 2, 4A, 12, 16, 21, 21(4), 23CCode Of Criminal Procedure, 1973-Section 451
High Courts09 Mar 2026Disposed Of
Akula Govinda @ Ck @ Gk@ Kanha @ A. Govinda Vs State Of Odisha
Orissa High Court · (2026) 03 OHC CK 1037
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 34, 120(B), 201, 302, 364
High Courts06 Mar 2026Allowed
Soumya Kishore Mishra Vs Bramhotri Mohanty & Another
Orissa High Court · (2026) 03 OHC CK 1035
Motor Vehicles Act, 1988-Section 166, 173(1)
High Courts06 Mar 2026Dismissed
State Of Odisha Vs Lopinti Menaka And Others
Orissa High Court · (2026) 03 OHC CK 1034
Motor Vehicles Act, 1988-Section 2(30), 149, 166, 173(1)
High Courts06 Mar 2026Dismissed
Karambir Singh Vs Union Of India & Ors
Orissa High Court · (2026) 03 OHC CK 1033
Constitution Of India, 1950-Article 226, 227, 311Central Industrial Security Force Rules, 2001-Rule 36, 36(16)