High Courts05 Oct 2023Allowed
Gayadhar Sahoo And Another Vs Land Acquisition Collector, Bhadrak
Orissa High Court · (2023) 10 OHC CK 0173
Land Acquisition Act, 1894 — Section 54
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Orissa High Court judgments
32,472 judgments · page 181 of 1,624
High Courts05 Oct 2023Disposed Of
Lalatendu Mohapatra And Another Vs Land Acquisition Collector, Bhadrak
Orissa High Court · (2023) 10 OHC CK 0172
Land Acquisition Act, 1894 — Section 54
High Courts05 Oct 2023Allowed
Executive Director, Refinery Head Oil Refinery Project, IOCL, Paradeep Vs Ramesh Majhi & Ors
Orissa High Court · (2023) 10 OHC CK 0171
High Courts05 Oct 2023Disposed Of
Himadri Bag And Others Vs Union Of India
Orissa High Court · (2023) 10 OHC CK 0170
High Courts05 Oct 2023Disposed Of
Divisional Manager, M/s. United India Insurance Co. Ltd., Aska Road, Berhampur Vs Smt. Nandini Das And Others
Orissa High Court · (2023) 10 OHC CK 0169
High Courts05 Oct 2023Dismissed
Chandralekha Pattanayak @ Bohidar Vs Pramod Chandra Pattanayak And Others
Orissa High Court · (2023) 10 OHC CK 0168
High Courts05 Oct 2023Disposed Of
Sudhansu Sekhar Naik Vs State Of Orissa
Orissa High Court · (2023) 10 OHC CK 0167
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 498ADowry Prohibition Act, 1961 — Section 4
High Courts05 Oct 2023Disposed Of
Jakta Sunani Vs State Of Orissa
Orissa High Court · (2023) 10 OHC CK 0166
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 324, 341, 506
High Courts05 Oct 2023Disposed Of
Mitan Guru @ Mitu Vs State Of Orissa
Orissa High Court · (2023) 10 OHC CK 0165
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 29
High Courts05 Oct 2023Disposed Of
Karuna Nahak Vs State Of Orissa
Orissa High Court · (2023) 10 OHC CK 0164
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 302, 304B, 306, 323, 341, 354B, 452, 498(A), 506Dowry Prohibition Act, 1961 — Section 4
High Courts05 Oct 2023Disposed Of
Santosh Patel Vs State Of Orissa
Orissa High Court · (2023) 10 OHC CK 0163
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 29
High Courts05 Oct 2023Disposed Of
Ashok Gopal Vs State Of Orissa
Orissa High Court · (2023) 10 OHC CK 0162
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts05 Oct 2023Disposed Of
Rajeev Lochan Das Vs State Of Orissa
Orissa High Court · (2023) 10 OHC CK 0161
High Courts05 Oct 2023Disposed Of
Sushanta Tandi Vs State Of Orissa
Orissa High Court · (2023) 10 OHC CK 0160
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts05 Oct 2023Disposed Of
Khudra Puji @ Khudra Punji Vs State Of Orissa
Orissa High Court · (2023) 10 OHC CK 0159
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts05 Oct 2023Disposed Of
M/s. Areikana Filling Station, Areikana & Another Vs M/s. Bharat Petroleum Corporation Ltd.& Others
Orissa High Court · (2023) 10 OHC CK 0158
Arbitration and Conciliation Act, 1996 — Section 34, 37, 37(1)(b)Limitation Act, 1963 — Section 14(5)
High Courts05 Oct 2023Disposed Of
M/s. EFFWA Infra & Research Pvt. Ltd Vs M/s. IDCOL Ferro Chrome & Alloys Ltd
Orissa High Court · (2023) 10 OHC CK 0157
Arbitration and Conciliation Act, 1996 — Section 34, 37, 37(1)(b)Limitation Act, 1963 — Section 14(5)
High Courts05 Oct 2023Dismissed
Biswanath Sahu (since dead) represented through LRs Vs State Of Odisha And Others
Orissa High Court · (2023) 10 OHC CK 0156
Constitution of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 114, 141, 151, Order 47 Rule 1Orissa Board of Revenue Rules, 1959 — Rule 4
High Courts03 Oct 2023Disposed Of
Saroj Kumar Nayak Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0013
Indian Penal Code, 1860 — Section 120B, 406, 420Prize Chit Money Circulation (Banning) Act, 1978 — Section 4, 5
High Courts03 Oct 2023Disposed Of
Kabi Nayak @ Dharani Nayak Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0012
Indian Penal Code, 1860 — Section 342, 363Protection of Children from Sexual Offences Act, 2012 — Section 10