High Courts29 Sept 2023Dismissed
Chinabihari Mohanta Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0238
Code of Criminal Procedure, 1973 — Section 173(2), 313(1)(b), 374Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 183 of 1,624
High Courts29 Sept 2023Dismissed
Bana Majhi Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0237
Code of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 34, 120B, 201, 294, 307, 323, 326, 342, 364A, 365, 367, 370, 371, 420, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(V)
High Courts29 Sept 2023Disposed Of
Wipro Limited, Banpur, Cuttack Vs Prasanna Kumar Baral
Orissa High Court · (2023) 09 OHC CK 0235
Code of Criminal Procedure, 1973 — Section 378(8)Negotiable Instruments Act, 1881 — Section 113(b), 138, 138(b)
High Courts29 Sept 2023Allowed
Suresh Chandra Barik Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0234
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 304B, 498ADowry Prohibition Act, 1961 — Section 4
High Courts29 Sept 2023Partly Allowed
Mahendra Bag Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0233
Code of Criminal Procedure, 1973 — Section 360, 374(2)Indian Penal Code, 1860 — Section 307, 324Arms Act, 1959 — Section 27
High Courts29 Sept 2023Dismissed
Shankarlal Patwari Vs Shri Jagannath Mahaprabhu And Others
Orissa High Court · (2023) 09 OHC CK 0232
Limitation Act, 1963 — Section 5
High Courts27 Sept 2023Disposed Of
Management of M/s. Steel Authority of India Ltd Vs Presiding Officer, Industrial Tribunal & Another
Orissa High Court · (2023) 09 OHC CK 0211
Industrial Disputes Act, 1947 — Section 10, 33(2)(b)
High Courts27 Sept 2023Disposed Of
State Of Orissa And Others Vs Sridhar Prasad Jena
Orissa High Court · (2023) 09 OHC CK 0210
Limitation Act, 1963 — Section 5
High Courts27 Sept 2023Disposed Of
Rabinarayan Sahoo Vs Ajit Kumar Ojha And Others
Orissa High Court · (2023) 09 OHC CK 0209
High Courts27 Sept 2023Disposed Of
Tofan Badhei @ Pintu Vs State of Orissa
Orissa High Court · (2023) 09 OHC CK 0208
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29, 37Arms Act, 1959 — Section 25
High Courts27 Sept 2023Disposed Of
Sudhansu Khilar Vs State of Orissa
Orissa High Court · (2023) 09 OHC CK 0207
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts27 Sept 2023Disposed Of
Prasanta @ Prashant Majhi @ Gaun Vs State of Orissa
Orissa High Court · (2023) 09 OHC CK 0206
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6(1)
High Courts27 Sept 2023Disposed Of
Joseph Pradhan Vs State of Orissa
Orissa High Court · (2023) 09 OHC CK 0205
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts27 Sept 2023Disposed Of
Hari Nayak @ Naik Vs State of Orissa
Orissa High Court · (2023) 09 OHC CK 0204
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts27 Sept 2023Disposed Of
Shankar Baishnab Vs State of Orissa
Orissa High Court · (2023) 09 OHC CK 0203
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 27A, 29, 37(1)
High Courts27 Sept 2023Disposed Of
Tankadhara Patra & Another Vs State of Orissa
Orissa High Court · (2023) 09 OHC CK 0202
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts27 Sept 2023Disposed Of
Ashrumochan Rout @ Litun Vs State of Orissa
Orissa High Court · (2023) 09 OHC CK 0201
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29Arms Act, 1959 — Section 25, 27, 35
High Courts27 Sept 2023Disposed Of
Uttam Pradhan & Another Vs State of Orissa
Orissa High Court · (2023) 09 OHC CK 0200
Code of Criminal Procedure, 1973 — Section 439Wild Life Protection Act, 1972 — Section 9, 17, 27, 31, 39, 43, 44, 48, 48(A)
High Courts27 Sept 2023Disposed Of
B.Srinivas Reddy Vs State of Orissa
Orissa High Court · (2023) 09 OHC CK 0199
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 363, 366, 376(2)(n), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts27 Sept 2023Disposed Of
Raya Munda Vs State of Orissa
Orissa High Court · (2023) 09 OHC CK 0198
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302