High Courts03 Oct 2023Disposed Of
Kiranbala Rout Vs Manager, L And T Finance Ltd., Cuttack And Another
Orissa High Court · (2023) 10 OHC CK 0011
Arbitration and Conciliation Act, 1996 — Section 5, 8, 34
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 182 of 1,624
High Courts03 Oct 2023Disposed Of
Sunil Kumar Behera @ Tima Vs State Of Orissa
Orissa High Court · (2023) 10 OHC CK 0010
Code of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 392, 394
High Courts03 Oct 2023Disposed Of
Rajendra Prasad Vs State Of Orissa
Orissa High Court · (2023) 10 OHC CK 0009
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts03 Oct 2023Disposed Of
Kuna @ Jhadeswar Barik Vs State Of Orissa
Orissa High Court · (2023) 10 OHC CK 0008
Code of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 109, 363, 366, 376(2)(n), 376(3), 506Protection of Children from Sexual Offences Act, 2012 — Section 6, 17
High Courts03 Oct 2023Disposed Of
Smruti Prabha Mahakud @ Smruti Prava Mahakud @ Mamta Vs State Of Orissa
Orissa High Court · (2023) 10 OHC CK 0007
Code of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 34, 420
High Courts03 Oct 2023Disposed Of
Bibhuranjan Dehuri Vs State Of Orissa
Orissa High Court · (2023) 10 OHC CK 0006
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 409, 420
High Courts03 Oct 2023Disposed Of
Sipun @ Pravat Mallick Vs State Of Orissa
Orissa High Court · (2023) 10 OHC CK 0005
Indian Penal Code, 1860 — Section 34, 376(2)(i), 376(D), 506Protection of Children from Sexual Offences Act, 2012 — Section 6Odisha Prevention of Witch Hunting Act, 2013 — Section 5, 6
High Courts03 Oct 2023Disposed Of
Aftar Hussain @ Neda Vs State Of Orissa
Orissa High Court · (2023) 10 OHC CK 0004
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29, 37(1)
High Courts03 Oct 2023Disposed Of
Keshab Padal @ Majhi Vs State Of Orissa
Orissa High Court · (2023) 10 OHC CK 0003
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37(1)(b)(ii)
High Courts03 Oct 2023Disposed Of
Arjun Sisa Vs State Of Orissa
Orissa High Court · (2023) 10 OHC CK 0002
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 37(1)(b)(ii)
High Courts03 Oct 2023Disposed Of
Akshaya Kumar Behera Vs Commissioner Of Endowments, BBSR And Others
Orissa High Court · (2023) 10 OHC CK 0001
Odisha Hindu Religious Endowments Act, 1951 — Section 25
High Courts29 Sept 2023Allowed
Raghunath Naik Vs State Of Odisha And Others
Orissa High Court · (2023) 09 OHC CK 0247
Indian Penal Code, 1860 — Section 420, 468
High Courts29 Sept 2023Allowed
Alethes Kharin Dhanphul Vs State Of Odisha And Others
Orissa High Court · (2023) 09 OHC CK 0246
Industrial Disputes Act, 1947 — Section 10, 17, 17A, 18(3)(a), 18(3)(c), 29
High Courts29 Sept 2023Disposed Of
Samir Mohanty Vs State Of Odisha And Others
Orissa High Court · (2023) 09 OHC CK 0245
Shri Jagannath Temple Act, 1955 — Section 6, 15Orissa High Court Public Interest Litigation Rules, 2010 — Rule 8
High Courts29 Sept 2023Allowed
Dr. (Retd.) Ashok Kumar Panda Vs State Of Odisha And Others
Orissa High Court · (2023) 09 OHC CK 0244
Constitution of India, 1950 — Article 226, 227
High Courts29 Sept 2023Dismissed
Rama Chandra Sandha & Others Vs Ramamani Bisoi And Others
Orissa High Court · (2023) 09 OHC CK 0243
Code of Civil Procedure, 1908 — Section 96, 100
High Courts29 Sept 2023Allowed
Indira Priya Darsini Mahila Sangh, represented by its President, New Colony, Rayagada Vs Gunnam Ramakrishna, Visakhapatnam
Orissa High Court · (2023) 09 OHC CK 0242
Code of Civil Procedure, 1908 — Section 96, 100, Order 41 Rule 312(d)
High Courts29 Sept 2023Dismissed
Nitai Sikari Vs Samarjit Haldar & Others
Orissa High Court · (2023) 09 OHC CK 0241
Code of Civil Procedure, 1908 — Section 96, 100, Order 23 Rule 1(4)Limitation Act, 1963 — Section 14
High Courts29 Sept 2023Dismissed
Smt. Minati Patra Vs Sales Unit Head, ACC Limited, Bhubaneswar, City Centre & Others
Orissa High Court · (2023) 09 OHC CK 0240
Code of Civil Procedure, 1908 — Section 96, 100, Order 23 Rule 1(4)Limitation Act, 1963 — Section 14
High Courts29 Sept 2023Partly Allowed
Bimal Kumar Khetan @ Bicky Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0239
Code of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 300, 302, 304B, 498AEvidence Act, 1872 — Section 32, 60, 106, 113B