High Courts09 Oct 2023
Bhagyalaxmi Nath Vs Bibhuti Bhusan Nath Sharma
Orissa High Court · (2023) 10 OHC CK 0033
Hindu Marriage Act, 1955 — Section 9
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 180 of 1,624
High Courts09 Oct 2023
Priyattama Das Vs Nihar Ranjan Das
Orissa High Court · (2023) 10 OHC CK 0032
Hindu Marriage Act, 1955 — Section 13(1)
High Courts09 Oct 2023Disposed Of
Jyotsnarani Barik @ Dalei And Another Vs Ananda Kumar Dalei
Orissa High Court · (2023) 10 OHC CK 0031
Code of Criminal Procedure, 1973 — Section 125
High Courts09 Oct 2023Disposed Of
Ananda Kumar Dalei Vs Jyotsnarani Barik @ Dalei And Another
Orissa High Court · (2023) 10 OHC CK 0030
Code of Criminal Procedure, 1973 — Section 125
High Courts09 Oct 2023Disposed Of
Gadadhar Parida Vs Prafulla Parida
Orissa High Court · (2023) 10 OHC CK 0029
High Courts09 Oct 2023Disposed Of
Jatindra @ Jatindranath Sahoo Vs Nityananda Sahu And Others
Orissa High Court · (2023) 10 OHC CK 0028
High Courts09 Oct 2023Dismissed
Odisha State Financial Corporation, Cuttack Vs M/s Hotel Ashirbad, Mayurbhanj And Others
Orissa High Court · (2023) 10 OHC CK 0027
Code of Civil Procedure, 1908 — Order 12 Rule 3State Financial Corporation Act, 1951 — Section 31
High Courts09 Oct 2023Dismissed
Orissa State Financial Corporation, Cuttack Vs M/s Hotel Ashirbad, Mayurbhanj And Others
Orissa High Court · (2023) 10 OHC CK 0026
Code of Civil Procedure, 1908 — Order 11 Rule 14, Order 11 Rule 16
High Courts09 Oct 2023Disposed Of
Judhistir Saraf Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0025
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 272, 273
High Courts09 Oct 2023
Ankur Diwakar And Others Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0024
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 506Arms Act, 1959 — Section 25, 27
High Courts09 Oct 2023
Tira Deep @ Tilak Deep Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0023
Code of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 34, 294, 323, 313, 379, 376(2)(n), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts09 Oct 2023Dismissed
Tophan Bisoyi @ Tofan Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0022
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 376(2)(n), 450, 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts09 Oct 2023Dismissed
Iswar Saunta Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0021
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 376(1), 457, 506
High Courts09 Oct 2023Dismissed
Sri Sujit Swain @ Jillu Swain Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0020
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 4(2), 6
High Courts09 Oct 2023Disposed Of
Kanduru Pradhan Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0019
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29, 37
High Courts09 Oct 2023Disposed Of
Ghasiram Hantal Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0018
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25
High Courts09 Oct 2023Disposed Of
Santosh Patra Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0017
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(1)Protection of Children from Sexual Offences Act, 2012 — Section 4, 5
High Courts09 Oct 2023Allowed
Ghasiram Behera Vs State Of Odisha (Vigilance)
Orissa High Court · (2023) 10 OHC CK 0016
Prevention of Corruption Act, 1988 — Section 2, 7, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20Evidence Act, 1872 — Section 154
High Courts06 Oct 2023Dismissed
Shantilata Pradhan Vs State Of Odisha And Others
Orissa High Court · (2023) 10 OHC CK 0015
Constitution of India, 1950 — Article 226, 227Orissa Development Authorities Act, 1982 — Section 4
High Courts06 Oct 2023Partly Allowed
Dr. Bholanath Mishra Vs State Of Odisha And Others
Orissa High Court · (2023) 10 OHC CK 0014
Constitution of India, 1950 — Article 12, 14, 226, 227