High Courts11 Oct 2023Disposed Of
Harish Chandra Patra Vs State Of Odisha & Ors
Orissa High Court · (2023) 10 OHC CK 0073
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 178 of 1,624
High Courts11 Oct 2023Dismissed
Ramesh Chandra Rout Vs State Of Odisha & Ors
Orissa High Court · (2023) 10 OHC CK 0072
High Courts11 Oct 2023Dismissed
State Of Odisha And Others Vs Narmada Mohanty
Orissa High Court · (2023) 10 OHC CK 0071
Constitution of India, 1950 — Article 21, 300A
High Courts11 Oct 2023Dismissed
State Of Odisha And Others Vs Abhimanyu Mallick
Orissa High Court · (2023) 10 OHC CK 0070
High Courts11 Oct 2023
Amit Bagaria Vs Abhimanyu Mallick
Orissa High Court · (2023) 10 OHC CK 0069
Code of Criminal Procedure, 1973 — Section 125
High Courts11 Oct 2023
Sonali Dash Vs Sarthak Dash
Orissa High Court · (2023) 10 OHC CK 0068
Code of Criminal Procedure, 1973 — Section 125Special Marriage Act, 1954 — Section 27
High Courts11 Oct 2023
Bharati Behera @ Pradhan And Another Vs Prasant Kumar Pradhan
Orissa High Court · (2023) 10 OHC CK 0067
Hindu Adoption and Maintenance Act, 1956 — Section 25
High Courts11 Oct 2023Dismissed
Sandip Kumar Swain Vs Madhusmita Bal
Orissa High Court · (2023) 10 OHC CK 0066
Code of Civil Procedure, 1908 — Section 89
High Courts11 Oct 2023Disposed Of
Narayan Chandra Sahu @ Narayan Sahu And Others Vs Manoranjan Samanta And Others
Orissa High Court · (2023) 10 OHC CK 0065
Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts11 Oct 2023Dismissed
Surendranath Patro Vs Pratima Sahu
Orissa High Court · (2023) 10 OHC CK 0064
Code of Civil Procedure, 1908 — Order 26 Rule 9
High Courts11 Oct 2023Disposed Of
Sabetun Bibi And Another Vs Kalipada Das And Others
Orissa High Court · (2023) 10 OHC CK 0063
Code of Civil Procedure, 1908 — Order 9 Rule 9
High Courts11 Oct 2023Dismissed
Pravat Kumar Choudhury @ Pravat Choudhury And Others Vs Ranjit Choudhury And Another
Orissa High Court · (2023) 10 OHC CK 0062
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Odisha Land Reforms Act, 1960 — Section 26(1), 67
High Courts11 Oct 2023
Muna Jena @ Bauri Perai Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0061
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 4(2), 6
High Courts11 Oct 2023Allowed
Rebatikanta Mohapatra Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0060
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 419, 420, 468, 471
High Courts11 Oct 2023Disposed Of
Jubaraj Nayak Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0059
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 25(1-B)(b), 27
High Courts11 Oct 2023Disposed Of
Kilo Chinna Rao Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0058
High Courts11 Oct 2023Disposed Of
Sumanta Majhi Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0057
Indian Penal Code, 1860 — Section 468, 471Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29
High Courts11 Oct 2023Disposed Of
Jindal India Thermal Power Ltd Vs Quartz Infra and Engineering Pvt. Ltd
Orissa High Court · (2023) 10 OHC CK 0056
High Courts10 Oct 2023Dismissed
Indraditya Tripathy Vs Aditya Narayan Tripathy
Orissa High Court · (2023) 10 OHC CK 0055
Code of Criminal Procedure, 1973 — Section 125Hindu Adoption and Maintenance Act, 1956 — Section 7, 18
High Courts10 Oct 2023Disposed Of
Arabinda Ram Vs Dalismita Sahoo
Orissa High Court · (2023) 10 OHC CK 0054
Code of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 9, 24