High Courts10 Oct 2023Disposed Of
Arat Sahoo Vs State Of Odisha And Another
Orissa High Court · (2023) 10 OHC CK 0053
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 179 of 1,624
High Courts10 Oct 2023Disposed Of
Mother Teresa School Of Nursing, Badachana, Jajpur Vs Principal Secretary to Govt. Health & Family welfare Department & Others
Orissa High Court · (2023) 10 OHC CK 0052
High Courts10 Oct 2023Disposed Of
M/s. Glaxosmithkline Pharmaceuticals Limited And Another Vs Union Of India And Others
Orissa High Court · (2023) 10 OHC CK 0051
Industrial Disputes Act, 1947 — Section 36(4)
High Courts10 Oct 2023Dismissed
Bishnu Charan Patra Vs Sulekha Patra
Orissa High Court · (2023) 10 OHC CK 0050
Code of Criminal Procedure, 1973 — Section 407
High Courts10 Oct 2023Allowed
Ganesh Sahoo And Others Vs Bisra Stone Lime Company Ltd., Sundargarh And Others
Orissa High Court · (2023) 10 OHC CK 0049
Limitation Act, 1963 — Section 5
High Courts10 Oct 2023Disposed Of
Sasanka Sekhar Muni Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0048
Code of Criminal Procedure, 1973 — Section 457Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts10 Oct 2023
Dillip Kumar Mohapatra And Others Vs V.V. Yadav, I.A.S. And Others
Orissa High Court · (2023) 10 OHC CK 0047
High Courts10 Oct 2023Disposed Of
Santilata Devi Vs Satyabrata Sahu, IAS, Secretary To Government School & Mass Education Department And Others
Orissa High Court · (2023) 10 OHC CK 0046
High Courts10 Oct 2023Disposed Of
Maa Saral WSHG And Another Vs Jugal Kishore Das, IIC, Tirtol And Another
Orissa High Court · (2023) 10 OHC CK 0045
High Courts10 Oct 2023Dismissed
Abhiram Pani Vs Hara Dibya And Another
Orissa High Court · (2023) 10 OHC CK 0044
High Courts10 Oct 2023Dismissed
Prabin Kumar Barik Vs Trilochan Sahoo And Another
Orissa High Court · (2023) 10 OHC CK 0043
Code of Civil Procedure, 1908 — Order 23 Rule 10
High Courts10 Oct 2023Disposed Of
Manoj Sunani @ Manoj Kumar Sunani Vs Mani Boss And Another
Orissa High Court · (2023) 10 OHC CK 0042
Code of Criminal Procedure, 1973 — Section 115Code of Civil Procedure, 1908 — Order 23 Rule 3
High Courts10 Oct 2023Disposed Of
Ghanashyam Billia @ Birlia Vs Rita Bibhar And Others
Orissa High Court · (2023) 10 OHC CK 0041
Code of Civil Procedure, 1908 — Order 22 Rule 3
High Courts10 Oct 2023Disposed Of
Rameswar Sahoo Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0040
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 4(2), 6
High Courts10 Oct 2023Disposed Of
Bibhuti Kum Pradhan Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0039
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 306, 323, 498ADowry Prohibition Act, 1961 — Section 4
High Courts10 Oct 2023Disposed Of
Ranjan Kumar Giri Vs Bishnupada Sethi, I.A.S. & Ors
Orissa High Court · (2023) 10 OHC CK 0038
Contempt of Courts Act, 1971 — Section 12
High Courts10 Oct 2023Disposed Of
Jagabandhu Chand Vs Directorate Of Enforcement
Orissa High Court · (2023) 10 OHC CK 0037
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 324, 328, 341, 354C, 370, 386, 387, 388, 389, 419, 420, 465, 506
High Courts09 Oct 2023Disposed Of
Renubala Panda Vs State Of Odisha & Others
Orissa High Court · (2023) 10 OHC CK 0036
High Courts09 Oct 2023Disposed Of
Manoj Kumar Behera Vs State Of Odisha & Others
Orissa High Court · (2023) 10 OHC CK 0035
High Courts09 Oct 2023Dismissed
Krutibas Chandan And Another Vs State Of Odisha And Another
Orissa High Court · (2023) 10 OHC CK 0034
Code of Criminal Procedure, 1973 — Section 407