High Courts05 Mar 2024Disposed Of
Mrutyunjaya Bindhani Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0025
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 134 of 1,624
High Courts05 Mar 2024Disposed Of
Nirakar Guru Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0024
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 394
High Courts04 Mar 2024Disposed Of
Akhaya Jena Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0023
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 307, 324, 326, 326(A), 436, 506
High Courts04 Mar 2024Disposed Of
Pramod Bhoi Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0022
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts04 Mar 2024Dismissed
Prasanta Kumar Mallick Vs State Of Odisha & Ors
Orissa High Court · (2024) 03 OHC CK 0021
High Courts04 Mar 2024Disposed Of
Soumyajit Champati Vs State Of Odisha & Ors
Orissa High Court · (2024) 03 OHC CK 0020
High Courts04 Mar 2024Disposed Of
Subash Chandra Mishra Vs Union Of India & Ors
Orissa High Court · (2024) 03 OHC CK 0019
High Courts04 Mar 2024
Jyoti Ranjan Patra Vs Union Of India & Ors
Orissa High Court · (2024) 03 OHC CK 0018
High Courts04 Mar 2024Allowed
Minati Sahoo Vs State Of Odisha And Others
Orissa High Court · (2024) 03 OHC CK 0017
Constitution of India, 1950 — Article 226, 227
High Courts04 Mar 2024Disposed Of
Rabindranath Sahoo Vs State Of Odisha & Anr
Orissa High Court · (2024) 03 OHC CK 0016
Limitation Act, 1963 — Section 5
High Courts04 Mar 2024
Nityananda Mohapatra & Others Vs State Of Odisha & Another
Orissa High Court · (2024) 03 OHC CK 0015
Indian Penal Code, 1860 — Section 34, 302
High Courts04 Mar 2024Dismissed
Jitendra Kumar Samal Vs State Of Odisha & Ors
Orissa High Court · (2024) 03 OHC CK 0014
Limitation Act, 1963 — Section 5
High Courts01 Mar 2024Disposed Of
Prasad Behera Vs Urmila Behera & Another
Orissa High Court · (2024) 03 OHC CK 0013
Code of Civil Procedure, 1908 — Order 7 Rule 10Hindu Marriage Act, 1955 — Section 19Family Courts Act, 1984 — Section 7
High Courts01 Mar 2024Dismissed
Gananath Palkia Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0012
Code of Criminal Procedure, 1973 — Section 411
High Courts01 Mar 2024Disposed Of
Dilip Dash Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0011
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C
High Courts01 Mar 2024Disposed Of
Sk. Iqubal @ Iabal Mohammed Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0010
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 419, 420, 506, 509
High Courts01 Mar 2024Disposed Of
Pratap Chandra Sahoo Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0009
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)B
High Courts01 Mar 2024Disposed Of
Raj @ Asmit Patra Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0008
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 394
High Courts01 Mar 2024Disposed Of
Abdul Hassim Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0007
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420, 506
High Courts01 Mar 2024Dismissed
Md.Afjal Ansari Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0006
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 419, 420Information Technology Act, 2000 — Section 66(C), 66(D)