High Courts06 Mar 2024Disposed Of
Prakash Chandra Behera Vs State Of Orissa & Another
Orissa High Court · (2024) 03 OHC CK 0045
Indian Penal Code, 1860 — Section 420
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 133 of 1,624
High Courts06 Mar 2024Disposed Of
Shibanarayan Panigrahi Vs State Of Orissa & Another
Orissa High Court · (2024) 03 OHC CK 0044
Indian Penal Code, 1860 — Section 313, 376
High Courts06 Mar 2024Disposed Of
Sambhu Murmu Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0043
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25, 27
High Courts06 Mar 2024Disposed Of
Muna Khan @ Sk. Abdul Siddique Vs State Of Odisha & Anr
Orissa High Court · (2024) 03 OHC CK 0042
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 324, 341, 376AB, 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts06 Mar 2024Disposed Of
Anis Ahemad Khan Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0041
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(II)(B)Motor Vehicles Act, 1988 — Section 196, 192
High Courts06 Mar 2024Disposed Of
Jitendra Sethi @ Jitu Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0039
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 376(3)
High Courts06 Mar 2024Disposed Of
Madhaba Rana Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0038
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506
High Courts06 Mar 2024Disposed Of
Hara Kisan Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0037
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts06 Mar 2024Disposed Of
Babu @ Debendra Pradhan Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0036
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 307, 326, 394
High Courts06 Mar 2024Disposed Of
Chinmaya Mallick @ Chinmaya Kumar Mallick Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0035
Code of Criminal Procedure, 1973 — Section 232, 482Indian Penal Code, 1860 — Section 34, 307, 395, 412, 458Arms Act, 1959 — Section 25, 27
High Courts06 Mar 2024Disposed Of
Smt. E. Swarnalata @ P. Swarnalata Vs State Of Odisha (Vigilance)
Orissa High Court · (2024) 03 OHC CK 0034
Code of Criminal Procedure, 1973 — Section 161, 173, 482Indian Penal Code, 1860 — Section 107, 109Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts05 Mar 2024Dismissed
State Of Odisha Vs Himanshu Sekhar Das
Orissa High Court · (2024) 03 OHC CK 0033
Administrative Tribunals Act, 1985 — Section 19
High Courts05 Mar 2024Dismissed
State Of Odisha And Others Vs Banamali Samal And Others
Orissa High Court · (2024) 03 OHC CK 0032
Odisha Civil Services (Pension) Rules, 1992 — Rule 3, 11, 13
High Courts05 Mar 2024Dismissed
Narayan Nayak Vs State Of Orissa & Others
Orissa High Court · (2024) 03 OHC CK 0031
Constitution of India, 1950 — Article 226, 227Orissa Minor Minerals Concession Rules, 2016 — Rule 8(4)
High Courts05 Mar 2024Disposed Of
Bijaya Kumar Sahoo Vs Management Of M/s. Ashok Allied Industries And Another
Orissa High Court · (2024) 03 OHC CK 0030
High Courts05 Mar 2024Disposed Of
Achhelal Bin & Another Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0029
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C
High Courts05 Mar 2024Disposed Of
Manoj Majhi @ Manoj @ Garuda @ Haguru Majhi Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0028
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 109, 363, 366
High Courts05 Mar 2024Disposed Of
Bapi Nayak Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0027
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 294, 352, 420, 468, 471
High Courts05 Mar 2024Disposed Of
Satyabrata Naik Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0026
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366A