High Courts11 Mar 2024Disposed Of
Bismit Ranjan Das Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0065
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306, 498ADowry Prohibition Act, 1961 — Section 4
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Orissa High Court judgments
32,472 judgments · page 132 of 1,624
High Courts11 Mar 2024Disposed Of
Dulhan Khan Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0064
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C
High Courts07 Mar 2024Disposed Of
Prashanta Kumar Saha Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0063
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 408, 420, 465, 467, 468, 471
High Courts07 Mar 2024Disposed Of
Soumen Sarkar Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0062
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts07 Mar 2024Disposed Of
Makuru Purty Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0061
Code of Criminal Procedure, 1973 — Section 413, 439Indian Penal Code, 1860 — Section 34, 302, 304B, 498A, 506Dowry Prohibition Act, 1961 — Section 4
High Courts07 Mar 2024Disposed Of
Tapas Ranjan Das Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0060
Code of Criminal Procedure, 1973 — Section 413, 439Indian Penal Code, 1860 — Section 34, 120B, 408, 420, 465, 467, 468, 471
High Courts07 Mar 2024Disposed Of
Mohan Padhi Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0059
Code of Criminal Procedure, 1973 — Section 413, 439Indian Penal Code, 1860 — Section 34, 380, 413, 457
High Courts07 Mar 2024Disposed Of
Suchitra Naik Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0058
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts07 Mar 2024Disposed Of
Don @ Rajesh Kumar Behuria Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0057
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 324, 326, 341, 506Arms Act, 1959 — Section 25, 27
High Courts07 Mar 2024Disposed Of
Pakili Pradhan Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0056
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts07 Mar 2024Disposed Of
Bati @ Narendra Das Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0055
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 353Arms Act, 1959 — Section 25
High Courts07 Mar 2024Disposed Of
Santosh Kumar Bisoyi @ Mantu Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0054
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 379, 409, 420, 467, 468, 471, 472
High Courts07 Mar 2024Dismissed
Manoj Kumar Das Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0053
Constitution of India, 1950 — Article 226, 227
High Courts07 Mar 2024Disposed Of
Sanjib Kumar Mohanty Vs State Of Orissa & Others
Orissa High Court · (2024) 03 OHC CK 0052
Constitution of India, 1950 — Article 14, 226, 227Orissa Education Act, 1969 — Section 7(c), 7(c)(4a), 7(c)(4b)
High Courts07 Mar 2024Dismissed
Pramod Kumar Sahoo Vs State Of Orissa & Others
Orissa High Court · (2024) 03 OHC CK 0051
Constitution of India, 1950 — Article 14, 226, 227, 229
High Courts07 Mar 2024Dismissed
State Of Odisha & Another Vs Ms. Asima Satpathy & Another
Orissa High Court · (2024) 03 OHC CK 0050
Orissa Education Act, 1969 — Section 24CLimitation Act, 1963 — Section 5
High Courts07 Mar 2024Dismissed
State Of Odisha & Another Vs Managing Committee Of Pendrani High School
Orissa High Court · (2024) 03 OHC CK 0049
Orissa Education Act, 1969 — Section 24CLimitation Act, 1963 — Section 5
High Courts07 Mar 2024Dismissed
State Of Odisha & Another Vs Deepak Ku. Swain & Another
Orissa High Court · (2024) 03 OHC CK 0048
Orissa Education Act, 1969 — Section 24CLimitation Act, 1963 — Section 5
High Courts07 Mar 2024Dismissed
Chandrasekhar Mohanty Vs State Of Odisha And Others
Orissa High Court · (2024) 03 OHC CK 0047
Code of Criminal Procedure, 1973 — Section 372Indian Penal Code, 1860 — Section 34, 304B, 306, 498ADowry Prohibition Act, 1961 — Section 4
High Courts06 Mar 2024Disposed Of
Prasant @ Prashanta Kumar Dash Vs Subhasini Sahu
Orissa High Court · (2024) 03 OHC CK 0046
Code of Criminal Procedure, 1973 — Section 389Negotiable Instruments Act, 1881 — Section 138, 148