High Courts12 Mar 2024Dismissed
Anandini Rana Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0085
Code of Criminal Procedure, 1973 — Section 313, 383Indian Penal Code, 1860 — Section 201, 302, 364
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 131 of 1,624
High Courts12 Mar 2024Dismissed
Kailash Chandra Sahu @ Sahoo And Another Mr. Bijay B. Mishra, Assistant Director, Enforcement Directorate, Govt. Of India, Bhubaneswar
Orissa High Court · (2024) 03 OHC CK 0084
Code of Criminal Procedure, 1973 — Section 205, 362, 438, 482Prevention of Money Laundering Act, 2002 — Section 3, 4, 45, 45(1)Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts12 Mar 2024Dismissed
Tulasiram Bag And Others Vs Motiram Bag And Others
Orissa High Court · (2024) 03 OHC CK 0081
Code of Civil Procedure, 1908 — Order 41 Rule 19
High Courts11 Mar 2024Dismissed
Mahindra Pradhan Vs Prem Sagar Dhurua And Others
Orissa High Court · (2024) 03 OHC CK 0083
Code of Criminal Procedure, 1973 — Section 145, 145(1)Code of Civil Procedure, 1908 — Order 16 Rule 6
High Courts11 Mar 2024Disposed Of
Orissa Rashtrabhasa Parisad Puri, (GS Sasmita Nanda Sharma) Vs Orissa Rashtrabhasa Parisad, Puri And Others
Orissa High Court · (2024) 03 OHC CK 0082
Code of Civil Procedure, 1908 — Section 151
High Courts11 Mar 2024Disposed Of
Karunakar Mahapatra Vs Sakuntala Balabantaray
Orissa High Court · (2024) 03 OHC CK 0080
Hindu Marriage Act, 1955 — Section 13B
High Courts11 Mar 2024
Soumya Sucharita Swain Vs Diptiman Beura
Orissa High Court · (2024) 03 OHC CK 0079
High Courts11 Mar 2024Disposed Of
Sunder Kisan Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0078
Code of Criminal Procedure, 1973 — Section 397, 401Protection of Children from Sexual Offices Act, 2012 — Section 6
High Courts11 Mar 2024Dismissed
Padma Bhusan Dash Vs State Of Odisha & Others
Orissa High Court · (2024) 03 OHC CK 0077
Code of Criminal Procedure, 1973 — Section 457, 482
High Courts11 Mar 2024Disposed Of
Ganapati Nayak @ Ganapati Naik Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0076
Indian Penal Code, 1860 — Section 34, 307, 324, 325
High Courts11 Mar 2024Disposed Of
Bijay Kumar Murmu Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0075
Code of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 323, 354, 354A, 417, 457, 506
High Courts11 Mar 2024Disposed Of
Sankar Singh & Another Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0074
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 341, 353, 354, 379, 506
High Courts11 Mar 2024Disposed Of
Rakesh Kumar Das Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0073
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)B
High Courts11 Mar 2024Disposed Of
Suman Naik Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0072
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 325, 341, 506
High Courts11 Mar 2024Disposed Of
Arjun Naik Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0071
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 325, 341, 506
High Courts11 Mar 2024Disposed Of
Sukant Das @ Sukanta Das Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0070
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts11 Mar 2024Disposed Of
Silu @ Suryamani Naik Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0069
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 325, 341, 506
High Courts11 Mar 2024Disposed Of
Kamta Patel Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0068
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts11 Mar 2024Disposed Of
Bharadwaja Khatua Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0067
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts11 Mar 2024Disposed Of
Biju @ Jyoti Prakash Acharya Vs State Of Odisha
Orissa High Court · (2024) 03 OHC CK 0066
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 394