High Courts29 Feb 2024Disposed Of
Guli @ Sridhar Sahoo Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0275
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)B
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 136 of 1,624
High Courts29 Feb 2024Disposed Of
Raj Kumar Kujur Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0274
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 394
High Courts29 Feb 2024Disposed Of
Panchanan Behera Vs State Of Odisha (Vigilance)
Orissa High Court · (2024) 02 OHC CK 0273
Code of Criminal Procedure, 1973 — Section 439Prevention of Corruption (Amendment) Act, 2018 — Section 12, 13(1)(b), 13(2)
High Courts29 Feb 2024Disposed Of
Sattar Akbar Ali Shaikh Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0272
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)B
High Courts29 Feb 2024Disposed Of
Subrat Kumar Patra Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0271
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394, 411Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b)
High Courts29 Feb 2024Disposed Of
Chakra Rana Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0270
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 342, 366, 376, 379, 506
High Courts29 Feb 2024Disposed Of
Bhramara Khadia Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0269
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(C), 29
High Courts29 Feb 2024Allowed
Secretary To Government Of Orissa, Agriculture And Cooperation Department, Bhubaneswar, Secretariate Building, Dist. Puri & Another Vs Haribandhu Parida
Orissa High Court · (2024) 02 OHC CK 0268
Code of Civil Procedure, 1908 — Section 80, 80(1), 80(2), 100
High Courts29 Feb 2024Partly Allowed
Ashu Khila Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0267
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 307, 304, 304I, 498A
High Courts29 Feb 2024Partly Allowed
Santosh Mahabhara Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0266
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 300, 302, 304II, 324, 352
High Courts28 Feb 2024Allowed
Smt. Parvati @ Parvati Mohapatra And Others Vs Sadasiba Mohapatra(Dead) And Others
Orissa High Court · (2024) 02 OHC CK 0265
Code of Civil Procedure, 1908 — Section 100Hindu Marriage Act, 1955 — Section 16Hindu Succession Act, 1956 — Section 8, 10, 11
High Courts28 Feb 2024Dismissed
Smt Tamalo Das @ Sethi And Another Vs Smt. Sefali Pradhan (Since Dead) Through Her Lrs
Orissa High Court · (2024) 02 OHC CK 0264
Code of Civil Procedure, 1908 — Section 9, 100, 107, Order 41 Rule 27
High Courts28 Feb 2024Allowed
Dillip Kumar Panda Vs State Of Odisha And Others
Orissa High Court · (2024) 02 OHC CK 0263
Orissa Prevention of Land Encroachment Act, 1972 — Section 7(1)Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 37
High Courts28 Feb 2024Disposed Of
R Kusuma Kumari @ Rejeti Kusuma Kumari Vs State Of Odisha And Others
Orissa High Court · (2024) 02 OHC CK 0262
Orissa Civil Services (Pension) Rules, 1992 — Rule 56(5), 56(5)(c), 56(5)(d)
High Courts28 Feb 2024Disposed Of
Laxmi Kanta Patro Vs State Of Odisha And Others
Orissa High Court · (2024) 02 OHC CK 0261
Orissa Civil Services (Pension) Rules, 1992 — Rule 3(1), 3(2), 10, 12, 18(2), 18(3), 20
High Courts28 Feb 2024Disposed Of
P. Sankar Choudhury Vs State Of Odisha And Others
Orissa High Court · (2024) 02 OHC CK 0260
High Courts28 Feb 2024Disposed Of
Sadhna Basanti Lugun Vs Union Of India & Others
Orissa High Court · (2024) 02 OHC CK 0259
High Courts28 Feb 2024Disposed Of
Sunil Kumar Tanti Vs Assistant Provident Fund Commissioner, BBSR & Another
Orissa High Court · (2024) 02 OHC CK 0258
High Courts28 Feb 2024Disposed Of
Gopal Chandra Ray Vs State Of Odisha And Others
Orissa High Court · (2024) 02 OHC CK 0257
High Courts28 Feb 2024Disposed Of
Prakash Mahakud Vs State Of Odisha And Others
Orissa High Court · (2024) 02 OHC CK 0256