High Courts28 Feb 2024Disposed Of
Bidyadhar Parida Vs State Of Odisha And Others
Orissa High Court · (2024) 02 OHC CK 0255
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 137 of 1,624
High Courts28 Feb 2024Disposed Of
Golden Cherua Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0254
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 363
High Courts28 Feb 2024Disposed Of
Swadhin Kandi Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0253
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4
High Courts28 Feb 2024Disposed Of
Jyotirmoy Mohapatra Vs State Of Odisha And Others
Orissa High Court · (2024) 02 OHC CK 0252
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts27 Feb 2024Disposed Of
Jyotiranjan Panda Vs Nibedita Panda
Orissa High Court · (2024) 02 OHC CK 0251
Hindu Minority and Guardianship Act, 1956 — Section 6(a), 8, 8(2)Guardians & Wards Act, 1890 — Section 9
High Courts27 Feb 2024Disposed Of
Susanta Kumar Dwivedi Vs State Of Odisha & Others
Orissa High Court · (2024) 02 OHC CK 0250
High Courts27 Feb 2024Disposed Of
Manoj Kumar Pattnaik Vs D.G. & I.G. of Police And Others
Orissa High Court · (2024) 02 OHC CK 0249
High Courts27 Feb 2024Disposed Of
Kedar Nath Padhy Vs State Of Odisha And Others
Orissa High Court · (2024) 02 OHC CK 0248
Odisha Civil Rule 1962 — Rule 13(VIA)
High Courts27 Feb 2024
Global Coal and Mining Pvt. Ltd. Vs M/s Mahanadi Coal Fields Ltd. And Another
Orissa High Court · (2024) 02 OHC CK 0247
High Courts27 Feb 2024Disposed Of
Sudarsan Sahoo Vs State Of Odisha And Others
Orissa High Court · (2024) 02 OHC CK 0246
High Courts27 Feb 2024Disposed Of
Jyotirmayee Devi Vs College OF Basic Science & Humanities, Ouat, Bbsr & Others
Orissa High Court · (2024) 02 OHC CK 0245
High Courts27 Feb 2024Disposed Of
Subhranta Kumar Jena Vs State Of Odisha & Others
Orissa High Court · (2024) 02 OHC CK 0244
High Courts27 Feb 2024Disposed Of
Dillip Barik Vs State Of Odisha And Others
Orissa High Court · (2024) 02 OHC CK 0243
Registration Act, 1908 — Section 71, 71(1)
High Courts27 Feb 2024Disposed Of
Bhabani Sankar Dash Vs Prabasini Rath
Orissa High Court · (2024) 02 OHC CK 0242
Hindu Marriage Act, 1955 — Section 13(1)
High Courts27 Feb 2024Disposed Of
Kapilas Higher Secondary School, Dhenkanal Vs Employees Provident Fund Commissioner, Bhubaneswar & Ors
Orissa High Court · (2024) 02 OHC CK 0241
High Courts27 Feb 2024Disposed Of
Dipti Kanungo Vs State Of Odisha And Others
Orissa High Court · (2024) 02 OHC CK 0240
High Courts27 Feb 2024Dismissed
Rourkela Development Authority & Another Vs M/s. BGR Medical Research Centre And Hospital Pvt. Ltd.& Others
Orissa High Court · (2024) 02 OHC CK 0239
High Courts27 Feb 2024Dismissed
Berhampur Municipality Represented Through Its Executive Officer, Berhampur Municipality, Berhampur Vs Prafulla Chandra Panda
Orissa High Court · (2024) 02 OHC CK 0238
Code of Civil Procedure, 1908 — Section 100
High Courts27 Feb 2024Disposed Of
Sunil Kumar Agarwalla Vs Deepak Kumar Agarwalla And Others
Orissa High Court · (2024) 02 OHC CK 0237
High Courts27 Feb 2024Disposed Of
Purna Chandra Behera Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0236
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 406, 409, 420