High Courts22 Feb 2024Disposed Of
Sabita Padhi Vs Babrubahan Padhi
Orissa High Court · (2024) 02 OHC CK 0215
Hindu Marriage Act, 1955 — Section 13(1)(ia)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 139 of 1,624
High Courts22 Feb 2024Disposed Of
National Council Of Educational Research And Training, New Delhi & Another Vs Banamali Dalei
Orissa High Court · (2024) 02 OHC CK 0214
Code of Civil Procedure, 1908 — Section 115Administrative Tribunals Act, 1985 — Section 14
High Courts22 Feb 2024Disposed Of
Swagat Mishra Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0213
Indian Penal Code, 1860 — Section 34, 354A, 498A, 506Dowry Prohibition Act, 1961 — Section 4, 6AHindu Marriage Act, 1955 — Section 13B
High Courts22 Feb 2024Disposed Of
Lala Baghar Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0212
Code of Criminal Procedure, 1973 — Section 317
High Courts22 Feb 2024Disposed Of
Khukurani Jena Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0211
Code of Criminal Procedure, 1973 — Section 439(2)Indian Penal Code, 1860 — Section 34, 363, 366, 366A, 376(2)(n), 376(3), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts22 Feb 2024Dismissed
Union Of India And Others Vs Md. Ahmed Baig
Orissa High Court · (2024) 02 OHC CK 0210
Constitution of India, 1950 — Article 300ACentral Civil Services (Leave) Rules, 1972 — Rule 39(2), 39(3)
High Courts21 Feb 2024Disposed Of
Kshmanidhi Meher Vs State Of Odisha And Others
Orissa High Court · (2024) 02 OHC CK 0209
Indian Penal Code, 1860 — Section 498AHindu Minority and Guardianship Act, 1956 — Section 6(a)
High Courts21 Feb 2024Disposed Of
M/s. H.K. Engineering, Sambalpur Vs Deputy Commissioner Of CT And GST, Sambalpur II Circle And Others
Orissa High Court · (2024) 02 OHC CK 0208
High Courts21 Feb 2024Disposed Of
Kunja Bihari Bag Vs Bar Council Of India(New Delhi) And Others
Orissa High Court · (2024) 02 OHC CK 0207
High Courts21 Feb 2024Disposed Of
Kalipada Samal Vs State Of Odisha And Others
Orissa High Court · (2024) 02 OHC CK 0206
High Courts21 Feb 2024Dismissed
Governing Body, Biren Mitra Memorial Women�s College, Thoria Sahi Vs State Of Odisha And Others
Orissa High Court · (2024) 02 OHC CK 0205
Constitution of India, 1950 — Article 226Orissa Education Act, 1969 — Section 10A(3) Odisha Education (Recruitment and Conditions of Services and Teachers and Members of the Staff) and Aided Educational Institution Rules, 1974 — Rule 8, 21
High Courts21 Feb 2024
Saptadweepa Sanghamitra Vs Dhruv Bansal
Orissa High Court · (2024) 02 OHC CK 0204
Hindu Marriage Act, 1955 — Section 25
High Courts21 Feb 2024Dismissed
Susanta Sahu Vs Swarna Prava Subudhi
Orissa High Court · (2024) 02 OHC CK 0203
Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)
High Courts21 Feb 2024Disposed Of
Santosh Kumar Samal Vs State Of Odisha (Vig.)
Orissa High Court · (2024) 02 OHC CK 0202
Code of Criminal Procedure, 1973 — Section 386, 389, 390, 391, 401Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2)
High Courts21 Feb 2024Disposed Of
Pramod Kumar Nayak @ Koko Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0201
Indian Penal Code, 1860 — Section 143, 149, 307, 323, 354, 451, 506
High Courts21 Feb 2024Disposed Of
Durjyadhana Ankudi Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0200
Indian Penal Code, 1860 — Section 34, 376(2)(n), 384, 506Information Technology Act, 2000 — Section 67(a)
High Courts21 Feb 2024Disposed Of
Pabana @ Pabitra Rout Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0199
Indian Penal Code, 1860 — Section 34, 379, 411
High Courts21 Feb 2024Disposed Of
Nilu @ Aditya Ranjan Nanda Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0198
Indian Penal Code, 1860 — Section 34, 294, 307, 323, 325, 354, 379, 427, 452, 506
High Courts21 Feb 2024Dismissed
Karan Gunduchi @ Sunil Mohapatra Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0197
Code of Criminal Procedure, 1973 — Section 439
High Courts21 Feb 2024Dismissed
Punia @ Sukura Sing Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0196
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(D)