High Courts19 Feb 2024Disposed Of
Dr. Padma Das Vs Dr. Sandeep Das
Orissa High Court · (2024) 02 OHC CK 0175
Hindu Marriage Act, 1955 — Section 13(1)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 141 of 1,624
High Courts19 Feb 2024Disposed Of
Mehul Mishra Vs Minati Panda
Orissa High Court · (2024) 02 OHC CK 0174
Hindu Marriage Act, 1955 — Section 13(1)(ia)(ib)
High Courts19 Feb 2024Disposed Of
Dinesh Kumar Jena Vs State Of Odisha & Another
Orissa High Court · (2024) 02 OHC CK 0173
Negotiable Instruments Act, 1881 — Section 138, 148
High Courts19 Feb 2024Disposed Of
Felu @ Ajaya Behera & Others Vs State Of Orissa
Orissa High Court · (2024) 02 OHC CK 0172
Indian Penal Code, 1860 — Section 307
High Courts19 Feb 2024Disposed Of
Ramakanta Nanda & Others Vs State Of Orissa
Orissa High Court · (2024) 02 OHC CK 0171
Indian Penal Code, 1860 — Section 34, 294, 307, 341, 406, 498A, 506Dowry Prohibition Act, 1961 — Section 4Hindu Marriage Act, 1955 — Section 13B
High Courts19 Feb 2024Disposed Of
Shiba @ Shiba Prasad Sahu & Others Vs State Of Orissa
Orissa High Court · (2024) 02 OHC CK 0170
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294, 323, 325, 341
High Courts19 Feb 2024Disposed Of
Upendra Sahu @ Upe Vs State Of Orissa
Orissa High Court · (2024) 02 OHC CK 0169
Code of Criminal Procedure, 1973 — Section 161, 164Indian Penal Code, 1860 — Section 307, 354A
High Courts19 Feb 2024Disposed Of
Jagabandhu Gouda @ Jagu Vs State Of Odisha And Another
Orissa High Court · (2024) 02 OHC CK 0168
Indian Penal Code, 1860 — Section 376(2)(n), 417, 506Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(va), 14A
High Courts19 Feb 2024Disposed Of
Sangram Jena @ Naya Vs Sulochana Mallick And Another
Orissa High Court · (2024) 02 OHC CK 0167
Code of Criminal Procedure, 1973 — Section 319Indian Penal Code, 1860 — Section 34, 307, 323, 324, 354, 341, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(X), 3(1)(XI)
High Courts19 Feb 2024Disposed Of
Jagannath Kumar Padhi Vs State Of Orissa
Orissa High Court · (2024) 02 OHC CK 0166
High Courts19 Feb 2024Disposed Of
Dushmant Barik @ Bubu Barik Vs State Of Orissa
Orissa High Court · (2024) 02 OHC CK 0165
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(1), 506
High Courts19 Feb 2024Disposed Of
Dam Badanayak Vs State Of Orissa
Orissa High Court · (2024) 02 OHC CK 0164
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts19 Feb 2024Disposed Of
Akhaya Ojha And Another Vs State Of Orissa
Orissa High Court · (2024) 02 OHC CK 0163
Code of Criminal Procedure, 1973 — Section 437(1), 439Indian Penal Code, 1860 — Section 34, 420
High Courts19 Feb 2024Disposed Of
Md. Shakir Vs State Of Orissa
Orissa High Court · (2024) 02 OHC CK 0162
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 323, 341, 394, 450Arms Act, 1959 — Section 25, 27
High Courts19 Feb 2024Disposed Of
Bhakta @ Bhakta Charan Mohanty Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0161
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4
High Courts19 Feb 2024Disposed Of
Gangadhara Nayak Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0160
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 324, 354, 354A, 354B, 506, 509
High Courts16 Feb 2024Disposed Of
Sila David Nayak Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0158
High Courts16 Feb 2024Disposed Of
Kasim Khan Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0157
Indian Penal Code, 1860 — Section 147, 148, 149, 153A, 302, 307, 323, 326Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(r), 3(2)(v), 14A
High Courts16 Feb 2024Disposed Of
M/s.New India Assurance Co. Ltd Vs Dinabandhu Das And Another
Orissa High Court · (2024) 02 OHC CK 0156
High Courts16 Feb 2024Disposed Of
Anju Singh @ Anju Singh Dash Vs State Of Odisha, Represented Through Its Secretary, Revenue And Disaster Management Department And Others
Orissa High Court · (2024) 02 OHC CK 0155