High Courts16 Feb 2024Disposed Of
Alok Narayan Tripathy Vs State Of Odisha & Others
Orissa High Court · (2024) 02 OHC CK 0154
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 142 of 1,624
High Courts16 Feb 2024Disposed Of
Mantu @ Manmohan Sahoo Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0153
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 376(2)(n), 417, 506
High Courts16 Feb 2024Disposed Of
Ghanashyam Jena Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0152
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts16 Feb 2024Disposed Of
Bimal @ Bimala Mandal Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0151
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts16 Feb 2024Disposed Of
Sarojit Dafadar Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0150
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts16 Feb 2024Dismissed
Surendra Jani Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0149
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 4(2), 6
High Courts16 Feb 2024Disposed Of
Sanjay Lakra Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0148
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 376(1)
High Courts15 Feb 2024Disposed Of
M/s. Kalinga Combines Pvt. Ltd. And Another Vs Odisha Industrial Infrastructure Development Corporation (IDCO) And Others
Orissa High Court · (2024) 02 OHC CK 0147
High Courts15 Feb 2024Allowed
Kumar Malik Vs Bhubaneswari Mishra And Another
Orissa High Court · (2024) 02 OHC CK 0146
Code of Civil Procedure, 1908 — Section 151
High Courts15 Feb 2024Disposed Of
Alok Ranjan Dash Vs State Of Odisha & Others
Orissa High Court · (2024) 02 OHC CK 0145
High Courts15 Feb 2024Disposed Of
Badapu Jayadev @ Jayadeva Badapu Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0144
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420, 468, 471
High Courts15 Feb 2024Disposed Of
Bedga Kumar Hembram @ Sudam And Others Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0143
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts15 Feb 2024Disposed Of
Landu @ Ganesh Kumar Khandai Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0142
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 307
High Courts15 Feb 2024Disposed Of
Himansu Behera Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0141
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C, 37(1)(b)(ii)
High Courts15 Feb 2024Disposed Of
Rockey Digal @ Cheru Digal Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0140
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C, 37(1)(b)(ii)
High Courts15 Feb 2024Disposed Of
Chiku @ Sudhansu Rout Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0139
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 307, 498(A)
High Courts15 Feb 2024Disposed Of
Sarasa Rout And Another Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0138
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 406, 420
High Courts15 Feb 2024Disposed Of
MD. Afsar @ MD. Apsar @ Maggie Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0137
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 25, 37(1)(b)(ii)
High Courts15 Feb 2024Disposed Of
Purna Chandra Das Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0136
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 109, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6, 17
High Courts15 Feb 2024Disposed Of
Goura Mandol Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0135
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)(ii)