High Courts27 Feb 2024Disposed Of
N. Rabin @ Rabin Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0235
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 186, 379, 392
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 138 of 1,624
High Courts26 Feb 2024Disposed Of
Smt. Sujata Mahanta Vs Collector cum Chief Executive Zilla Parishad
Orissa High Court · (2024) 02 OHC CK 0234
Constitution of India, 1950 — Article 14, 226, 227
High Courts26 Feb 2024
Pratap Chandra Mohanty Vs State Of Odisha And Others
Orissa High Court · (2024) 02 OHC CK 0233
High Courts26 Feb 2024Disposed Of
Dillip Kumar Dey Vs State Of Odisha And Others
Orissa High Court · (2024) 02 OHC CK 0232
High Courts26 Feb 2024Disposed Of
Aska Co operative Central Bank Cadre Sampadak Sangha Vs State Of Odisha And Others
Orissa High Court · (2024) 02 OHC CK 0231
Industrial Disputes Act, 1947 — Section 29
High Courts26 Feb 2024Disposed Of
Hemasagar Kumbhar Vs State Of Odisha & Others
Orissa High Court · (2024) 02 OHC CK 0230
High Courts26 Feb 2024
State Of Odisha & Others Vs Duryodhan Sahoo
Orissa High Court · (2024) 02 OHC CK 0229
High Courts26 Feb 2024Disposed Of
Kiran Kumar Pati Vs State Of Odisha & Another
Orissa High Court · (2024) 02 OHC CK 0228
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376(2)(n), 493, 506
High Courts26 Feb 2024Disposed Of
Lalit Madhab Mishra Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0227
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21
High Courts26 Feb 2024Disposed Of
Ramakanta Swain Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0226
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29
High Courts26 Feb 2024Disposed Of
Madan Harijan & Others Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0225
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts26 Feb 2024Disposed Of
Santanu Das Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0224
Code of Criminal Procedure, 1973 — Section 439
High Courts26 Feb 2024Disposed Of
Govinda @ Gobinda Sagar @ Danial Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0223
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts22 Feb 2024Disposed Of
Makasudan Podar Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0222
Code of Criminal Procedure, 1973 — Section 317Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts22 Feb 2024Dismissed
Rajkumar Bag @ Naik Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0221
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts22 Feb 2024Disposed Of
Sarmit Urma @ Milu Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0220
Code of Criminal Procedure, 1973 — Section 317Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29
High Courts22 Feb 2024Disposed Of
Jhasaketan Satapathy Vs State Of Odisha & Others
Orissa High Court · (2024) 02 OHC CK 0219
High Courts22 Feb 2024Disposed Of
Ajaya Kumar Das Vs State Of Odisha And Others
Orissa High Court · (2024) 02 OHC CK 0218
High Courts22 Feb 2024
Nilachal Saraswata Sangha, Puri Vs State Of Odisha And Others
Orissa High Court · (2024) 02 OHC CK 0217
High Courts22 Feb 2024
Debasis Ghosh Vs Authorised Officer Cum Chief Manager, Punjab National Bank, Bhubaneswar And Another
Orissa High Court · (2024) 02 OHC CK 0216