COURT ARCHIVE

Orissa High Court judgments, 2023

2,542 judgments · page 3 of 128

High Courts19 Dec 2023Disposed Of

Chitaranjan Jena Vs State Of Odisha

Orissa High Court · (2023) 12 OHC CK 0117

Indian Penal Code, 1860 — Section34, 294, 342, 363, 366, 376(2)(n), 506Protection of Children from Sexual Offences Act, 2012 — Section 2(2), 6

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High Courts19 Dec 2023Dismissed

M/s. Sanofi India Ltd., Mumbai Vs Sanofi Employees And Allied Workers Union, Ludhiana And Others

Orissa High Court · (2023) 12 OHC CK 0116

Industrial Disputes Act, 1947 — Section 2A(2), 2(s), 36(4)Sales Promotion Employees (Conditions of Service) Act, 1976 — Section 2(d)(i), 2(d)(ii), 6

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High Courts19 Dec 2023Disposed Of

Cuttack Christian Education Board Vs Sri Prafulla Kumar Sahoo

Orissa High Court · (2023) 12 OHC CK 0115

Constitution of India, 1950 — Article 14, 15, 16, 19, 21, 22, 25, 28, 29, 30, 30(1), 226, 314Odisha Education Act, 1969 — Section 2, 10CInsolvency and Bankruptcy Code, 2016 — Section 31(1), 31(2)General Clauses Act, 1897 — Section 16

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High Courts18 Dec 2023Allowed

Hrudananda Sethi Vs Republic Of India (C.B.I.)

Orissa High Court · (2023) 12 OHC CK 0114

Code of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 120B, 415, 420, 463, 464, 467, 468, 471Evidence Act, 1872 — Section 73, 154

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High Courts18 Dec 2023Disposed Of

Ramesh Chandra Pal Vs Dillip Pal And Another

Orissa High Court · (2023) 12 OHC CK 0113

Code of Civil Procedure, 1908 — Order 6 Rule 17

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High Courts18 Dec 2023Dismissed

Deepak Kumar Mohanty @ Deepak Mohanty Vs Headmaster/Headmistress Lalbag Nodal U.P. School, Kaligali, Cuttack And Another

Orissa High Court · (2023) 12 OHC CK 0112

Code of Civil Procedure, 1908 — Order 39 Rules 1, Order 39 Rules 2

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High Courts18 Dec 2023

Mamata Routray Vs Mitarani Chhotaray And Ors

Orissa High Court · (2023) 12 OHC CK 0111

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High Courts18 Dec 2023Disposed Of

Suvendra Kumar Nanda Vs Rourkela Steel Plant And Others

Orissa High Court · (2023) 12 OHC CK 0110

Industrial Disputes Act, 1947 — Section 33(2)(b)

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High Courts18 Dec 2023Disposed Of

M/s. Bajpayee Bajaj Vs State Of Odisha & Others

Orissa High Court · (2023) 12 OHC CK 0109

Constitution of India, 1950 — Article 301, 304, 304(b)

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High Courts18 Dec 2023Disposed Of

Prabir Kumar Das Vs State Of Odisha And Others

Orissa High Court · (2023) 12 OHC CK 0108

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High Courts18 Dec 2023Disposed Of

Kedarnath Sahoo Vs State Of Odisha And Others

Orissa High Court · (2023) 12 OHC CK 0107

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High Courts18 Dec 2023Disposed Of

Bibhutibhusan Mohapatra Vs Union Of India

Orissa High Court · (2023) 12 OHC CK 0106

Representation of People�s Act, 1951 — Section 69(ii)

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High Courts18 Dec 2023Disposed Of

Sailabala Swain Vs State Of Odisha And Others

Orissa High Court · (2023) 12 OHC CK 0105

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High Courts18 Dec 2023Disposed Of

M/s. Firewatter Distilleries Pvt. Ltd Vs State Of Odisha & Others

Orissa High Court · (2023) 12 OHC CK 0104

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High Courts18 Dec 2023Disposed Of

N.K. Minerals, Keonjhar & Others Vs State Of Odisha & Others

Orissa High Court · (2023) 12 OHC CK 0103

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High Courts18 Dec 2023Disposed Of

Bhagirathi Khuntia(Dead) And Others Vs Golapi Gouduni(dead) And Others

Orissa High Court · (2023) 12 OHC CK 0102

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High Courts18 Dec 2023Disposed Of

Purna Chandra Sahoo And Others Vs Nrusingha Charan Sahoo And Others

Orissa High Court · (2023) 12 OHC CK 0101

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High Courts18 Dec 2023

Swetapadmashreedevi Panda Vs Pranab Kumar Nanda

Orissa High Court · (2023) 12 OHC CK 0099

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High Courts18 Dec 2023Disposed Of

Sri Bibhu Prasad Mohapatra Vs Smt. Susmita Mishra

Orissa High Court · (2023) 12 OHC CK 0098

Hindu Marriage Act, 1955 — Section 9, 13(1A), 25

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High Courts18 Dec 2023Disposed Of

Susanta Kumar Samantaray And Another Vs State of Odisha (VIG.)

Orissa High Court · (2023) 12 OHC CK 0097

Code of Criminal Procedure, 1973 — Section 438(1), 438(3), 439, 482Indian Penal Code, 1860 — Section 120B, 409, 468, 471, 477APrevention of Corruption Act, 1988 — Section 13(1)(c), 13(2)

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