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Orissa High Court judgments, 2023

2,542 judgments · page 5 of 128

High Courts14 Dec 2023Disposed Of

Jagdish Paik Vs State Of Odisha

Orissa High Court · (2023) 12 OHC CK 0069

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 376(2)(n), 376(3), 506Protection of Children from Sexual Offences Act, 2012 — Section 4(2), 6
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High Courts14 Dec 2023Disposed Of

Hemanta Kumar Nayak Vs State Of Odisha

Orissa High Court · (2023) 12 OHC CK 0067

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 354C/Protection of Children from Sexual Offences Act, 2012 — Section 12
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High Courts13 Dec 2023Disposed Of

Suraj Prakash Vs State Of Odisha

Orissa High Court · (2023) 12 OHC CK 0091

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C, 37(1)(b)(ii), 42, 50
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