High Courts06 Jan 2023Disposed Of
Tanmay Kumar Sahu And Others Vs State of Odisha And others
Orissa High Court · (2023) 01 OHC CK 0002
COURT ARCHIVE
Orissa High Court judgments, 2023
2,542 judgments · page 128 of 128
High Courts06 Jan 2023Disposed Of
Rinku Moharana Vs State Of Orissa
Orissa High Court · (2023) 01 OHC CK 0001
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302