High Courts10 Jan 2023Disposed Of
Sofia Parvin And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0022
COURT ARCHIVE
Orissa High Court judgments, 2023
2,542 judgments · page 127 of 128
High Courts10 Jan 2023
Sk. Riyazuddin @ Bitu Vs State Of Odisha
Orissa High Court · (2023) 01 OHC CK 0021
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c)
High Courts09 Jan 2023Disposed Of
Surendra Behera Vs State Of Odisha And others
Orissa High Court · (2023) 01 OHC CK 0020
High Courts09 Jan 2023Disposed Of
Ajit Mahanandia Vs St. Aladini Prem
Orissa High Court · (2023) 01 OHC CK 0019
Indian Succession Act, 1925 — Section 372, 384, 388
High Courts09 Jan 2023Dismissed
Commissioner of Income Tax (TDS) Vs M/s. Vodafone Idea Limited
Orissa High Court · (2023) 01 OHC CK 0018
High Courts09 Jan 2023Disposed Of
Authorized Signatory, Reliance General Insurance, Kharavelnagar, Bhubaneswar Vs Kalpana Panda And Others
Orissa High Court · (2023) 01 OHC CK 0017
High Courts09 Jan 2023Dismissed
M/s. Hotel Sea Point Pvt. Ltd., Vs Puri M/s. Blueline Resorts Pvt. Ltd., Khurda
Orissa High Court · (2023) 01 OHC CK 0016
Arbitration and Conciliation Act, 1996 — Section 14, 29A(5)
High Courts09 Jan 2023Disposed Of
Smruti Ranjan Sahoo Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0015
Odisha Miscellaneous Certificate Rules, 2019 — Rule 8
High Courts09 Jan 2023
Krushna Prasad Sahoo Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0014
Mental Health Care Act, 2017 — Section 2(x)
High Courts09 Jan 2023Dismissed
Purusottam Bindhani Vs UCO Bank, Balasore & Another
Orissa High Court · (2023) 01 OHC CK 0013
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
High Courts09 Jan 2023Disposed Of
Satyabhama Patra Vs Regional Director, E.S.I. Corporation And Others
Orissa High Court · (2023) 01 OHC CK 0012
Employees� State Insurance Act, 1948 — Section 75(e), 77Limitation Act, 1963 — Section 14
High Courts09 Jan 2023Disposed Of
B. Tejovati And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0011
High Courts09 Jan 2023Dismissed
Kaiti Karneli Vs Regional Branch Manager, Axis Bank, Bhubaneswar And Another
Orissa High Court · (2023) 01 OHC CK 0010
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
High Courts06 Jan 2023Disposed Of
Rajashree Gajendra Vs State of Odisha And others
Orissa High Court · (2023) 01 OHC CK 0009
High Courts06 Jan 2023Disposed Of
Ananta Puri Das And Others Vs Vs State of Odisha And others
Orissa High Court · (2023) 01 OHC CK 0008
High Courts06 Jan 2023Disposed Of
Maheswar Dash Vs Union Of India And Others
Orissa High Court · (2023) 01 OHC CK 0007
Constitution of India 1950 — Article 226, 227Central Civil Services (Pension) Rules, 1972 — Rule 33, 39, 40, 40(3), 49, 49(1)Central Industrial Security Force Rules, 1969 — Rule 65
High Courts06 Jan 2023Disposed Of
Sashisekhar Sar Vs Regional Transport Officer, Bhadrak And Others
Orissa High Court · (2023) 01 OHC CK 0006
Motor Vehicles Act, 1988 — Section 50, 50(2), 51(5)
High Courts06 Jan 2023Allowed
Nrusingha Behera Vs Brajaraj Das And Another
Orissa High Court · (2023) 01 OHC CK 0005
Limitation Act, 1963 — Section 3, 5
High Courts06 Jan 2023Allowed
Shrikant Mohta Vs Republic Of India (CBI)
Orissa High Court · (2023) 01 OHC CK 0004
Constitution of India 1950 — Article 19, 19(1), 19(2)Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 408, 409, 420
High Courts06 Jan 2023Disposed Of
Brajabihiari Palit (since dead) Through LRs Vs Republic Of India
Orissa High Court · (2023) 01 OHC CK 0003
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 120B, 420, 463, 464, 467, 471, 511Prevention of Corruption Act, 1940 — Section 5(1)(a), 5(1)(b), 5(1)(c), 5(1)(d), 5(2)