High Courts11 Jan 2023Disposed Of
Santosh Kumar Sahoo And Others Vs Collector, Jajpur And Others
Orissa High Court · (2023) 01 OHC CK 0043
COURT ARCHIVE
Orissa High Court judgments, 2023
2,542 judgments · page 126 of 128
High Courts11 Jan 2023Disposed Of
Pawan Kumar Agarwal Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0042
Orissa Government Land Settlement Act 1962 — Section 3B
High Courts11 Jan 2023Disposed Of
Shankarlal Agarwal Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0041
Orissa Government Land Settlement Act 1962 — Section 3B
High Courts11 Jan 2023
Janaki Ray Bagel Babu Vs State Of Odisha & Others
Orissa High Court · (2023) 01 OHC CK 0040
Odisha Government Land Settlement Act, 1962 — Section 3(1)(a)
High Courts11 Jan 2023Dismissed
M/s. Abhishek Enterprises Vs Authorised Officer, the Urban Co operative Bank Ltd., Cuttack & Others
Orissa High Court · (2023) 01 OHC CK 0039
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
High Courts11 Jan 2023Disposed Of
Sushanta Kabi, Bhadrak Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0038
Orissa Excise (Exclusive Privilege) Foreign Liquor Rules, 1989 — Rule 6A
High Courts11 Jan 2023Disposed Of
Banabihari Swain Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0037
Orissa Government Land Settlement Act 1962 — Section 3B
High Courts11 Jan 2023
Sri Laxminarayan Dev @ Sri Satyanarayan Dev Bije Babaram Kota Motha, Puri Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0036
Land Acquisition Act, 1894 2006 — Section 30
High Courts11 Jan 2023Disposed Of
Maa Saraswati SHG Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0035
Food Safety and Standards Act, 2006 — Section 31
High Courts11 Jan 2023Disposed Of
Lakhan Sahoo Vs Dr. Poma Tudu, I.A.S
Orissa High Court · (2023) 01 OHC CK 0034
High Courts11 Jan 2023Disposed Of
Khagendra Kumar Behera Vs Commissioner Of Endowments, Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0033
Odisha Hindu Religious Endowments Rules, 1959 — Rule 73, 73(1)
High Courts10 Jan 2023Dismissed
M/s. Encore Asset Reconstruction Company Private Limited Vs Punjab National Bank, Bhubaneswar And Others
Orissa High Court · (2023) 01 OHC CK 0032
High Courts10 Jan 2023Disposed Of
State Of Odisha & Another Vs Rashmi Rekha Dash
Orissa High Court · (2023) 01 OHC CK 0031
High Courts10 Jan 2023Dismissed
Trilochan Nayak Vs Union Of India, Reserve Bank Of India, New Delhi, India And Others
Orissa High Court · (2023) 01 OHC CK 0030
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
High Courts10 Jan 2023
Udasa Sunya Parambrahma, Jajpur And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0029
High Courts10 Jan 2023
Bidyadhar Dash Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0027
Orissa Government Land Settlement Act, 1962 — Section 7A(3)
High Courts10 Jan 2023Dismissed
M/s Archana Enterprises, Khordha & Another Vs State Bank of India, Credit & NPA, RDO R-3, Zone-1, Bhubaneswar, DistrictKhurda & Another
Orissa High Court · (2023) 01 OHC CK 0026
High Courts10 Jan 2023Disposed Of
Giridhari B.Ed. College, Pattamundai Vs Revenue Divisional Commissioner, Cuttack & Others
Orissa High Court · (2023) 01 OHC CK 0025
High Courts10 Jan 2023Disposed Of
Upali Aparajita Lenka And Another Vs Union Of India And others
Orissa High Court · (2023) 01 OHC CK 0024
Employees� State Insurance Act, 1948 — Section 97, 97(4)
High Courts10 Jan 2023Disposed Of
Gopal Krishna Mahaling Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0023