High Courts17 Jan 2023Dismissed
Prabhati Dehury Vs Reserve Bank Of India, Bhubaneswar And Others
Orissa High Court · (2023) 01 OHC CK 0086
COURT ARCHIVE
Orissa High Court judgments, 2023
2,542 judgments · page 124 of 128
High Courts17 Jan 2023Disposed Of
M/s. Shree Bharat Motors Ltd Vs Union Of India And Others
Orissa High Court · (2023) 01 OHC CK 0085
High Courts17 Jan 2023Disposed Of
Prasanta Kumar Sahoo Vs Authorized Officer Cum Regional Manager, Canara Bank, Bhubaneswar, Unit4, Khurda And Others
Orissa High Court · (2023) 01 OHC CK 0084
High Courts17 Jan 2023Dismissed
M/s. SR Distillery Pvt. Ltd., Cuttack And Another Vs Deputy General Manager, Punjab National Bank, Circle Office, Master Canteen Road, Bhubaneswar, Districtkhurda And Another
Orissa High Court · (2023) 01 OHC CK 0083
High Courts17 Jan 2023Disposed Of
Manjurani Enterprisers Vs United India Insurance Co. Ltd. & Another
Orissa High Court · (2023) 01 OHC CK 0082
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
High Courts16 Jan 2023Disposed Of
Surendra Jani & Ors Vs State Of Odisha
Orissa High Court · (2023) 01 OHC CK 0081
Code Of Criminal Procedure, 1973 — Section 389
High Courts16 Jan 2023Disposed Of
Laba Bari Vs State Of Odisha
Orissa High Court · (2023) 01 OHC CK 0080
Code Of Criminal Procedure, 1973 — Section 389
High Courts16 Jan 2023Disposed Of
Bukuni @ Kharabela Majhi Vs State Of Odisha
Orissa High Court · (2023) 01 OHC CK 0079
High Courts16 Jan 2023Disposed Of
M/s. Ananda Jewellers Vs Income Tax Officer (Investigation) And Others
Orissa High Court · (2023) 01 OHC CK 0078
Income Tax Act, 1961 — Section 132(B)(1)(i)
High Courts16 Jan 2023Disposed Of
M/s. Om Construction Vs Commissioner of CT & GST And Others
Orissa High Court · (2023) 01 OHC CK 0077
State Goods and Services Tax (SGST) Act, 2017 — Section 74
High Courts16 Jan 2023Disposed Of
M/s. Anand Jewel House Vs Income Tax Officer (Investigation) And Others
Orissa High Court · (2023) 01 OHC CK 0076
Income Tax Act, 1961 — Section 132(B)(1)(i)
High Courts16 Jan 2023Disposed Of
M/s. Bajrang Wheat Products Pvt Vs Sales Tax Officer And Others
Orissa High Court · (2023) 01 OHC CK 0075
High Courts16 Jan 2023Disposed Of
Md. Quazzafi Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0074
High Courts16 Jan 2023Disposed Of
M/s. Sourav Alloys & Steel (P) Ltd., Dhenkanal Vs Sales Tax Officer, Dhenkanal Circle And Another
Orissa High Court · (2023) 01 OHC CK 0073
Central Sales Tax (Orissa) Rules, 1957 — Rule 12(3)
High Courts16 Jan 2023Dismissed
Harihar Sahoo & Anr Vs Lord Shri Jagannath Mahaprabhu Bije & Ors
Orissa High Court · (2023) 01 OHC CK 0071
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 9Indian Stamp Act, 1899 — Section 33, 35
High Courts16 Jan 2023Disposed Of
Smt. Madhusmita Sethy Vs State Of Odisha & Ors
Orissa High Court · (2023) 01 OHC CK 0070
High Courts16 Jan 2023Disposed Of
Chhatia Jena Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0069
High Courts16 Jan 2023Dismissed
Ramesh Chandra Meher Vs Authorised Officer, Utkal Grameen Bank, Stressed Assets Recovery Branch, Dhanupali, DistrictSambalpur & Another
Orissa High Court · (2023) 01 OHC CK 0068
High Courts13 Jan 2023Disposed Of
National Aluminium Company Ltd., Koraput Vs Employees State Insurance Corporation And Others
Orissa High Court · (2023) 01 OHC CK 0067
Employees� State Insurance Act, 1948 — Section 75(2B)
High Courts13 Jan 2023Disposed Of
Sachimani Paikray And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0066
Odisha Hindu Religious Endowments Act, 1951 — Section 1, 19AOrissa Hindu Religious Endowments Rules, 1959 — Rule 4A