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Orissa High Court judgments, 2023

2,542 judgments · page 122 of 128

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High Courts24 Jan 2023Disposed Of

Tribeni Mohapatra Vs Sub Collector, Subarnapur And Others

Orissa High Court · (2023) 01 OHC CK 0127

Code Of Criminal Procedure, 1973 — Section 125Code of Civil Procedure, 1908 — Order 22 Rule 3, Order 22 Rule 3(1)Odisha Miscellaneous Certificates Rules, 2017 — Rule 3(b)
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High Courts24 Jan 2023Disposed Of

Nanda Kishore Bhuyan And Another Vs Principal Secretary, Housing & Urban Development Department, Government Of Odisha And Others

Orissa High Court · (2023) 01 OHC CK 0126

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High Courts24 Jan 2023Disposed Of

Itishree Swain Vs State Of Odisha And Others

Orissa High Court · (2023) 01 OHC CK 0125

Orissa Government Land Settlement Act 1962 — Section 3B
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High Courts24 Jan 2023Disposed Of

M/s. Sai Fabrication And Body Building Vs Orissa Industrial Infrastructure Development Corporation & Ors

Orissa High Court · (2023) 01 OHC CK 0124

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High Courts24 Jan 2023Disposed Of

M. Asish Rao Vs State Of Odisha And Others

Orissa High Court · (2023) 01 OHC CK 0123

Odisha Hindu Religious Endowments Act, 1951 — Section 7, 27
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High Courts24 Jan 2023Allowed

Nagen Bhoi & Others Vs State Of Odisha And Others

Orissa High Court · (2023) 01 OHC CK 0122

Constitution of India, 1950 — Article 14, 16, 226, 227, 309Police Act, 1861 — Section 2
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High Courts24 Jan 2023Dismissed

Sitaram Jayapuria Vs Tarani Singh @ Bag And Another

Orissa High Court · (2023) 01 OHC CK 0121

Code of Civil Procedure, 1908 — Order 26 Rule 9
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High Courts24 Jan 2023Disposed Of

Shakuntala Jena Vs Sikhya O Anusandhan Private Limited, Bhubaneswar And Others

Orissa High Court · (2023) 01 OHC CK 0120

Code Of Criminal Procedure, 1973 — Section 145Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
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High Courts24 Jan 2023Dismissed

Krupasindhu Panda Vs Anadi Mallik And Others

Orissa High Court · (2023) 01 OHC CK 0119

Code of Civil Procedure, 1908 — Order 41 Rule 27
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High Courts24 Jan 2023Disposed Of

Basanti Nayak Vs State Of Odisha And Others

Orissa High Court · (2023) 01 OHC CK 0118

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High Courts24 Jan 2023Dismissed

M/s. BOC India Limited, Sundargarh Vs Shri Paramananda Das And Others

Orissa High Court · (2023) 01 OHC CK 0116

Code of Civil Procedure, 1908 — Section 11Industrial Disputes Act, 1947 — Section 10(4)
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High Courts24 Jan 2023Allowed

M/s Kanakadhara Mining & Minerals Pvt. Ltd., Kenonjhar Vs Commissioner Of Commercial Taxes, Odisha, Cuttack & Another

Orissa High Court · (2023) 01 OHC CK 0115

Central Sales Tax Act, 1956 — Section 6(2)Orissa Entry Tax Act, 1999 — Section 10Orissa Value Added Tax, 2004 — Section 43
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High Courts24 Jan 2023Disposed Of

Mrutunjay Kar Vs Commissioner Of Endowments, BBSR And Others

Orissa High Court · (2023) 01 OHC CK 0114

Odisha Hindu Religious Endowments Act, 1951 — Section 8
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High Courts20 Jan 2023Disposed Of

Maa Sibani Mahila SHG Vs State Of Odisha And Others

Orissa High Court · (2023) 01 OHC CK 0113

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High Courts20 Jan 2023Disposed Of

Management, M/S. Hotel May Fair, C.T. Road Puri, Odisha And Others Vs Hon�ble Presiding Officer, Labour Court And Another

Orissa High Court · (2023) 01 OHC CK 0112

Industrial Disputes Act, 1947 — Section 2A(2), 18(3), 33C(2)
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High Courts20 Jan 2023Disposed Of

Nakhara Primary Agricultural Cooperative Society Vs State Of Odisha And Others

Orissa High Court · (2023) 01 OHC CK 0111

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High Courts20 Jan 2023Disposed Of

Harihar Pradhan And Others Vs State Of Odisha And Others

Orissa High Court · (2023) 01 OHC CK 0110

Odisha Hindu Religious Endowments Act, 1951 — Section 24, 27, 27(1), 27(1a)
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High Courts20 Jan 2023Disposed Of

Sitakanta Sai Vs State Of Odisha & Ors

Orissa High Court · (2023) 01 OHC CK 0109

Constitution of India, 1950 — Article 14, 16
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High Courts19 Jan 2023Disposed Of

Chief Engineer ( EZ-II) Central Public Works Deptt. Patna, Bihar & Ors Vs Karunakar Mohanty

Orissa High Court · (2023) 01 OHC CK 0104

Code of Civil Procedure, 1908 Order 26 Rule 21(1)Arbitration and Conciliation Act 1996 — Section 34
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High Courts19 Jan 2023Disposed Of

Subhakanta Pradhan Vs Ashish Ishwar Patil, Collector, Kandhamal And Another

Orissa High Court · (2023) 01 OHC CK 0103

Odisha Miscellaneous Certificate Rules, 2019 — Rule 10
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