High Courts19 Jan 2023Allowed
Bikram Keshari Mishra Vs State Of Odisha
Orissa High Court · (2023) 01 OHC CK 0102
Code Of Criminal Procedure, 1973 — Section 311, 482
COURT ARCHIVE
Orissa High Court judgments, 2023
2,542 judgments · page 123 of 128
High Courts19 Jan 2023Disposed Of
Maa Saraswati SHG Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0101
Food Safety and Standards Act, 2006 — Section 31
High Courts19 Jan 2023Disposed Of
Krushna Chandra Behera Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0100
High Courts19 Jan 2023Disposed Of
Krushna Chadra Das And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0099
High Courts19 Jan 2023Dismissed
Odisha State Legal Services Authority Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0098
Building And Other Construction Workers� (Regulation Of Employment And Conditions Of Service) Act, 1996 — Section 12(3)
High Courts19 Jan 2023Dismissed
M/s. Hema Chemicals And Another Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0097
High Courts19 Jan 2023Disposed Of
Kanchanbala Sahoo Vs Canara Bank, Cuttack And Another
Orissa High Court · (2023) 01 OHC CK 0096
High Courts19 Jan 2023Disposed Of
Pratap Kumar Pani Vs State of Odisha & Others
Orissa High Court · (2023) 01 OHC CK 0095
High Courts19 Jan 2023Disposed Of
Ananta Kumar Majhi And Others Vs State Of Orissa And Others
Orissa High Court · (2023) 01 OHC CK 0094
Industrial Disputes Act, 1947 — Section 10(4)
High Courts19 Jan 2023Disposed Of
Ranjan Kumar Das Vs Branch Manager, UCO Bank, Balitutha, District Jagatsinghpur
Orissa High Court · (2023) 01 OHC CK 0093
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
High Courts19 Jan 2023Disposed Of
Rapna Majhi And Others Vs Principal Secretary, Labour And Employment Department, Govt. Of Odisha, Bhubaneswar And Others
Orissa High Court · (2023) 01 OHC CK 0092
Industrial Disputes Act, 1947 — Section 33B
High Courts19 Jan 2023Disposed Of
Sri Ajay Kumar Das Vs State Of Odisha & Ors
Orissa High Court · (2023) 01 OHC CK 0091
High Courts18 Jan 2023Dismissed
Udayanath Behera Vs Commissioner Of Endowment, Bhubaneswar, Dist: Khurda
Orissa High Court · (2023) 01 OHC CK 0108
Odisha Hindu Religious Endowments Act, 1951 — Section 52, 53, 54Odisha Hindu Religious Endowments Rules, 1959 — Rule 20
High Courts18 Jan 2023Disposed Of
Pramod Kumar Pradhan Vs Union Of India And Others
Orissa High Court · (2023) 01 OHC CK 0107
Contract Act, 1872 — Section 22Taxation Laws (Continuation and Validation of Recovery Proceedings) Act, 1964 — Section 3Income Tax Act, 1961 — Section 220, 220(2)
High Courts18 Jan 2023
Gita Rout Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0106
High Courts18 Jan 2023Disposed Of
M/s.National Aluminum Co. Ltd Vs Union Of India
Orissa High Court · (2023) 01 OHC CK 0105
Railway Claims Tribunal Act, 1987 — Section 13, 16, 17Railways Act, 1989 — Section 27A, 74B, 106, 106(3)Limitation Act 1963 — Section 5, 17
High Courts17 Jan 2023Disposed Of
Chaitanya Behera Vs Deoranjan Kumar Singh, I.A.S. And Another
Orissa High Court · (2023) 01 OHC CK 0090
High Courts17 Jan 2023Disposed Of
Banita Mallik & Anr Vs Dillip Kumar Nayak
Orissa High Court · (2023) 01 OHC CK 0089
High Courts17 Jan 2023Disposed Of
Bikram Bag Vs State Of Odisha & Ors
Orissa High Court · (2023) 01 OHC CK 0088
Indian Penal Code, 1860 — Section 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4
High Courts17 Jan 2023Disposed Of
M/s. Lohiya Motors (P) Ltd., Berhampur Vs State Of Odisha Represented By Commissioner Of Sales Tax
Orissa High Court · (2023) 01 OHC CK 0087