High Courts13 Jan 2023Disposed Of
Mamina Kar @ Krishna Kar And Another Vs Cuttack Municipal Corporation And Another
Orissa High Court · (2023) 01 OHC CK 0065
COURT ARCHIVE
Orissa High Court judgments, 2023
2,542 judgments · page 125 of 128
High Courts13 Jan 2023Disposed Of
Bikash Kumar Dhal Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0064
High Courts13 Jan 2023
Baburam Malik Vs Commissioner, Endowment, Odisha, Bhubaneswar & Others
Orissa High Court · (2023) 01 OHC CK 0063
High Courts13 Jan 2023
Upendra Kumar Jena Vs State Of Odisha & Ors
Orissa High Court · (2023) 01 OHC CK 0062
High Courts13 Jan 2023Disposed Of
Ganeswar Nayak Vs Chakrabati Singh Rathor, Collector, Jajpur
Orissa High Court · (2023) 01 OHC CK 0061
High Courts13 Jan 2023Disposed Of
Pitei Samartha & Others Vs State Of Odisha & Others
Orissa High Court · (2023) 01 OHC CK 0060
High Courts13 Jan 2023Disposed Of
Rupalaxmi Sethi Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0059
Odisha Government Land Settlement Act, 1962 — Section 7A(3)
High Courts12 Jan 2023Disposed Of
Jharana Khuntia Vs State Of Odisha & Others
Orissa High Court · (2023) 01 OHC CK 0057
Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 6, 35, 35(1)
High Courts12 Jan 2023Disposed Of
Manoj Nath Vs State Of Odisha & Others
Orissa High Court · (2023) 01 OHC CK 0056
Code Of Criminal Procedure, 1973 — Section 457Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C, 22, 29
High Courts12 Jan 2023
Atiya Zarreen @ Atiya Jarin Vs State Of Odisha & Others
Orissa High Court · (2023) 01 OHC CK 0054
Indian Penal Code, 1860 — Section 34, 294, 323, 341,354, 465, 468, 471, 506Protection of Children from Sexual Offences Act, 2012 — Section 12
High Courts12 Jan 2023Disposed Of
Bikash Ranjan Jena Vs State Of Odisha & Others
Orissa High Court · (2023) 01 OHC CK 0053
High Courts12 Jan 2023Disposed Of
Brajabandhu Sahoo & Others Vs State Of Odisha & Others
Orissa High Court · (2023) 01 OHC CK 0052
High Courts12 Jan 2023Disposed Of
Bharat Chandra Nayak Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0051
High Courts12 Jan 2023Disposed Of
Srikanta Kumar Dash And Another Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0050
High Courts12 Jan 2023Disposed Of
Rabi Chandra Majhi And Another Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0049
High Courts12 Jan 2023Disposed Of
Tamala Das Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0048
Odisha Hindu Religious Endowments Act, 1951 — Section 19, 19ARegistration Act, 1908 — Section 17Odisha Hindu Religious Endowments Rules, 1959 — Rule 4A, 4A(3)
High Courts12 Jan 2023Dismissed
Shakti Ranjan Singh Samanta Vs State Of Odisha (Vigilance)
Orissa High Court · (2023) 01 OHC CK 0047
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 409Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2)
High Courts12 Jan 2023Disposed Of
Manas Ranjan Behera Vs State Of Odisha
Orissa High Court · (2023) 01 OHC CK 0046
High Courts11 Jan 2023Allowed
M/s. Kanha Fuel, Keonjhar Vs Sales Tax Officer Cum Registering Authority, Keonjhar Circle And Others
Orissa High Court · (2023) 01 OHC CK 0045
High Courts11 Jan 2023Dismissed
M/s. Anjali Motors, Kandhamal Vs Punjab National Bank, SASTRA Division, Dwaraka, New Delhi And Others
Orissa High Court · (2023) 01 OHC CK 0044