High Courts12 Dec 2023Disposed Of
Sadananda Sahoo Vs Pujarini Sahoo
Orissa High Court · (2023) 12 OHC CK 0055
COURT ARCHIVE
Orissa High Court judgments, 2023
2,542 judgments · page 6 of 128
High Courts12 Dec 2023
Santosh Kumar Sahoo Vs Maheswata Sahoo
Orissa High Court · (2023) 12 OHC CK 0054
Hindu Marriage Act, 1955 — Section 13B
High Courts12 Dec 2023Dismissed
Susant Kumar Sahu Vs State Of Odisha (Vig.)
Orissa High Court · (2023) 12 OHC CK 0053
Code of Criminal Procedure, 1973 — Section 161, 164, 389, 389(1)Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2), 19(1), 20
High Courts12 Dec 2023Disposed Of
Jaladhar @ Jalandhar Swain Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0052
Code of Criminal Procedure, 1973 — Section 317, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37
High Courts12 Dec 2023Disposed Of
Ananta Bala @ Gudu Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0051
Code of Criminal Procedure, 1973 — Section 317, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37
High Courts12 Dec 2023Disposed Of
Pintu Sahoo Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0050
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379, 395, 392, 399, 402, 457Arms Act, 1959 — Section 25, 25(1B)(a), 27
High Courts12 Dec 2023Disposed Of
Suku Jala @ Sukdev Jhala Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0049
Indian Penal Code, 1860 — Section 34, 201, 302, 342
High Courts11 Dec 2023Dismissed
Chitaranjan Bhoi Vs Presiding Officer, Labour Court, Bhubaneswar And Others
Orissa High Court · (2023) 12 OHC CK 0048
High Courts11 Dec 2023Disposed Of
Sanjukta Singha @ Karmakar Vs Sanjeeb Kumar Singha
Orissa High Court · (2023) 12 OHC CK 0047
High Courts11 Dec 2023Disposed Of
Sanjay Samal Vs Swagatika Mohapatra
Orissa High Court · (2023) 12 OHC CK 0046
Code of Civil Procedure, 1908 — Section 89, 89(1), 89(1)(d)Mediation Act, 2023 — Section 5(1), 7, 59
High Courts11 Dec 2023Disposed Of
Deepak Kumar Raut Vs Priyadarsini Raut
Orissa High Court · (2023) 12 OHC CK 0045
Hindu Adoptions and Maintenance Act, 1956 — Section 20
High Courts11 Dec 2023Disposed Of
Sasmita Paikray Vs State Of Odisha And Others
Orissa High Court · (2023) 12 OHC CK 0044
Constitution of India, 1950 — Article 226, 227Code of Criminal Procedure, 1973 — Section 141
High Courts11 Dec 2023Disposed Of
Bijay Das Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0043
High Courts11 Dec 2023Disposed Of
Ghanashyam Meher Vs State Of Odisha (Vig.)
Orissa High Court · (2023) 12 OHC CK 0042
Code of Criminal Procedure, 1973 — Section 161, 164, 389, 389(1)Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts11 Dec 2023Disposed Of
Sk. Mamud @ Mabud @ Mabood Vs State Of Odisha & Anr
Orissa High Court · (2023) 12 OHC CK 0041
Indian Penal Code, 1860 — Section 34, 120B, 302Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts11 Dec 2023Disposed Of
Mrutyunjaya Bharimal Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0040
Indian Penal Code, 1860 — Section 120B, 294, 307, 324, 326, 341
High Courts11 Dec 2023Disposed Of
Ujal Chhatria Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0039
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts11 Dec 2023
Sanjit Kumar Parija Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0038
Indian Penal Code, 1860 — Section 420, 506
High Courts11 Dec 2023Dismissed
KD Gold And Diamonds Private Limited Vs M/s.Khimji & Sons
Orissa High Court · (2023) 12 OHC CK 0037
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 2(h), 29, 34
High Courts08 Dec 2023Dismissed
Smt. Geetanjali Mahapatra & Another Vs State Of Odisha & Others
Orissa High Court · (2023) 12 OHC CK 0029
Constitution of India, 1950 — Article 14, 226, 227Orissa Development Authorities Act, 1982 — Section 11, 14