High Courts08 Dec 2023Allowed
Sadhu Bag Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0028
Code of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 34, 201, 302
COURT ARCHIVE
Orissa High Court judgments, 2023
2,542 judgments · page 7 of 128
High Courts07 Dec 2023Dismissed
Rajendu Mishra Vs State Of Odisha And Others
Orissa High Court · (2023) 12 OHC CK 0031
Constitution of India, 1950 — Article 226, 227
High Courts07 Dec 2023Disposed Of
Sureiya Khatun Ruhi Vs Md. Tousif Alam
Orissa High Court · (2023) 12 OHC CK 0030
High Courts06 Dec 2023Allowed
Madan Mohan Das Vs State Of Odisha And Others
Orissa High Court · (2023) 12 OHC CK 0034
Constitution of India, 1950 — Article 226, 227
High Courts06 Dec 2023Dismissed
Soumya Sarthak Ray Vs Alaka Ghosh And Another
Orissa High Court · (2023) 12 OHC CK 0032
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 10, Order 7 Rule 11, Order 39 Rule 1, Order 39 Rule 2
High Courts05 Dec 2023Disposed Of
Koraput Central Cooperative Bank Ltd. Vs Umakanta Rath And Another
Orissa High Court · (2023) 12 OHC CK 0036
Constitution of India, 1950 — Article 300AIndustrial Disputes Act, 1947 — Section 33C(1), 33C(2)
High Courts05 Dec 2023Disposed Of
Babu Charan Patra Vs Nityananda Patra And Another
Orissa High Court · (2023) 12 OHC CK 0035
Constitution of India, 1950 — Article 14Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 304B, 306, 498A
High Courts04 Dec 2023Disposed Of
Kothari Biswajit Mekap Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0027
Constitution of India, 1950 — Article 14, 16, 16(1), 226, 227Administrative Tribunals Act, 1985 — Section 19
High Courts04 Dec 2023Disposed Of
Bivekananda Nayak Vs Management Of M/S. Odisha Small Industries Corporation Ltd., Cuttack And Another
Orissa High Court · (2023) 12 OHC CK 0026
High Courts04 Dec 2023Disposed Of
M/s. KJS Ahluwalia Vs Deputy Commissioner Of Commercial Taxes, Barbil Circle, Barbil & Others
Orissa High Court · (2023) 12 OHC CK 0025
Central Sales Tax (Odisha) Rules, 1957 — Rule 12(4)
High Courts04 Dec 2023Disposed Of
Registrar (Judicial), Orissa High Court Vs Union Of India And Others
Orissa High Court · (2023) 12 OHC CK 0024
High Courts04 Dec 2023Disposed Of
Dr. Tanmaya Badapanda Vs Smt. Smitamayee Sarangi @ Badapanda
Orissa High Court · (2023) 12 OHC CK 0023
High Courts04 Dec 2023Disposed Of
Bhaskar Nayak Vs Banishree Priyabadini
Orissa High Court · (2023) 12 OHC CK 0022
High Courts04 Dec 2023Disposed Of
L. Siba Reddy Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0021
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 229A, 399, 402Explosive Substances Act, 1908 — Section 3, 4
High Courts04 Dec 2023Disposed Of
Kanha Baliarsingh Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0020
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 229A, 363, 376Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts04 Dec 2023Disposed Of
Pintu Sahu Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0019
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 229A, 302
High Courts04 Dec 2023Disposed Of
Archana Nag Vs Directorate of Enforcement
Orissa High Court · (2023) 12 OHC CK 0018
Code of Criminal Procedure, 1973 — Section 82, 439Indian Penal Code, 1860 — Section 120B, 174A, 229A, 324, 328, 354C, 370, 384, 385, 386, 387, 388, 389, 419, 420, 465, 506Information Technology Act, 2000 — Section 66E, 67
High Courts01 Dec 2023Disposed Of
Trinath Sethy & Another Vs State Of Orissa & Others
Orissa High Court · (2023) 12 OHC CK 0017
High Courts01 Dec 2023Disposed Of
Gyana Ranjan Satapathy Vs Union Of India & Ors
Orissa High Court · (2023) 12 OHC CK 0016
Constitution of India, 1950 — Article 311(2)
High Courts01 Dec 2023Disposed Of
Sadhu Charan Samantaray Vs State Of Odisha & Others
Orissa High Court · (2023) 12 OHC CK 0015