High Courts30 Nov 2023
Himanshu Sharma Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0115
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
COURT ARCHIVE
Orissa High Court judgments, 2023
2,542 judgments · page 9 of 128
High Courts30 Nov 2023Disposed Of
Manoj Kumar Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0114
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 465, 471Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37(1)(b)(ii)
High Courts30 Nov 2023Disposed Of
Laba Pangi Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0113
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25
High Courts30 Nov 2023Disposed Of
Surendra Sabhasundar Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0112
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37(1)(b)(ii)
High Courts30 Nov 2023Disposed Of
Sameer Mishra Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0111
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 419, 420
High Courts30 Nov 2023Disposed Of
Runa Lima Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0110
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts30 Nov 2023Disposed Of
Shyam Khara Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0109
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts30 Nov 2023Disposed Of
Bilas Kumar Biswal Vs The Presiding Officer, Labour Court, Bhubaneswar And Others
Orissa High Court · (2023) 11 OHC CK 0108
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts30 Nov 2023Disposed Of
Shriram General Insurance Company Limited Vs Kirtan Purtti & Another
Orissa High Court · (2023) 11 OHC CK 0107
Code of Civil Procedure, 1908 — Order 9 Rule 7
High Courts30 Nov 2023Disposed Of
Shriram General Insurance Company Limited Vs Renuka Haldar And Others
Orissa High Court · (2023) 11 OHC CK 0106
Code of Civil Procedure, 1908 — Order 9 Rule 7
High Courts30 Nov 2023Dismissed
Pravasini Mohanty Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0105
Code of Civil Procedure, 1908 — Order 47 Rule 7Motor Vehicles Act, 1939 — Section 47(1)
High Courts29 Nov 2023Disposed Of
Kandarpa Dansana Vs State Of Odisha & Others
Orissa High Court · (2023) 11 OHC CK 0123
Reserve Bank of India Act, 1934 — Section 45L
High Courts29 Nov 2023
Trinath Pradhan Vs Sangita Pradhan
Orissa High Court · (2023) 11 OHC CK 0104
Code of Civil Procedure, 1908 — Section 89Mediation Act, 2023 — Section 59Indian Penal Code, 1860 — Section 498A
High Courts29 Nov 2023Disposed Of
Bandana Rout @ Nayak And Another Vs Jogendra Rout
Orissa High Court · (2023) 11 OHC CK 0103
Hindu Marriage Act, 1955 — Section 25
High Courts29 Nov 2023
Padmalaya Dash Vs Dola Gobinda Dash
Orissa High Court · (2023) 11 OHC CK 0102
Code of Civil Procedure, 1908 — Order 41 Rule 27Hindu Marriage Act, 1955 — Section 25(2)
High Courts29 Nov 2023
Saraswati Karan Vs Siba Prasad Karan
Orissa High Court · (2023) 11 OHC CK 0101
Hindu Marriage Act, 1955 — Section 13B
High Courts29 Nov 2023Dismissed
Santosh @ Sunil Nayak Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0099
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 324, 326, 341Arms Act, 1959 — Section 27
High Courts29 Nov 2023Disposed Of
Bhim Kumar Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0098
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts29 Nov 2023Dismissed
Ashok Kumar Rout @ Ashok Rout Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0097
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395, 397, 457Arms Act, 1959 — Section 25
High Courts29 Nov 2023Disposed Of
Pradhum Kumar Mandal Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0096
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66C, 67D