High Courts18 Dec 2023Disposed Of
Rajesh Kumar Dhal Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0096
Orissa Excise Act, 2008 — Section 52(a)(i), 55(B)
COURT ARCHIVE
Orissa High Court judgments, 2023
2,542 judgments · page 4 of 128
High Courts18 Dec 2023Dismissed
State Of Odisha & Others Vs Pandaba Kumar Sahoo
Orissa High Court · (2023) 12 OHC CK 0095
High Courts15 Dec 2023Disposed Of
Monalisa Das Vs Gajendra Kumar Dash
Orissa High Court · (2023) 12 OHC CK 0090
Guardians and Wards Act, 1890 — Section 25Hindu Minority and Guardianship Act, 1956 — Section 6(a)
High Courts15 Dec 2023Disposed Of
Gitanjali Lenka Vs Sukanta Lenka
Orissa High Court · (2023) 12 OHC CK 0089
Hindu Marriage Act, 1955 — Section 13(1)(ib)
High Courts15 Dec 2023Disposed Of
Dipan Sahu @ Depankar Sahu Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0088
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts15 Dec 2023Dismissed
Benudhar Patra Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0087
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376(2)(n), 376(2)(I), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts15 Dec 2023Dismissed
Krushna Chandra Sahoo Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0086
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 344, 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts15 Dec 2023Disposed Of
Soumitra Das Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0084
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379, 413
High Courts15 Dec 2023Disposed Of
Sujit Thapa Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0083
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts15 Dec 2023Disposed Of
Deepan Naik Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0082
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 366, 376D
High Courts15 Dec 2023Disposed Of
Sarmit Urma @ Milu Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0081
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29
High Courts15 Dec 2023Dismissed
Sanjib Kumar Mohanty And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 12 OHC CK 0080
Constitution of India, 1950 — Article 14, 19(1)(g), 21, 226, 227, 300A, 301Odisha Saw Mills and Saw Pits (Control), Act 1991 — Section 4, 4(1)
High Courts15 Dec 2023Dismissed
Sk.Kalimuddin Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0079
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 343, 363, 376(2)(n)Information Technology Act, 2000 — Section 66 (E), 67
High Courts14 Dec 2023Dismissed
Pradeep Kumar Dhal Vs Governing Body Of Christ College And Others
Orissa High Court · (2023) 12 OHC CK 0076
Code of Civil Procedure, 1908 — Section 114
High Courts14 Dec 2023
Dhrutimaya Behera And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 12 OHC CK 0075
Code of Civil Procedure, 1908 — Order 47 Rule 1
High Courts14 Dec 2023Dismissed
Soubhagini Devi Vs Prakash Kumar Samantray
Orissa High Court · (2023) 12 OHC CK 0074
Hindu Marriage Act, 1955 — Section 13(1), 13(1)(ia)
High Courts14 Dec 2023Disposed Of
Dinesh Kumar Patra Vs Rinkojini Swain
Orissa High Court · (2023) 12 OHC CK 0073
Code of Civil Procedure, 1908 — Order 41 Rule 23AHindu Marriage Act, 1955 — Section 25, 25(2)
High Courts14 Dec 2023Allowed
Manoj Kumar Mohanty Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0072
Code of Criminal Procedure, 1973 — Section 212, 313, 464, 465Essential Commodities Act, 1955 — Section 3(1), 7
High Courts14 Dec 2023Disposed Of
Balunki @ Balunkeswar Mallick Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0071
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts14 Dec 2023Disposed Of
Pradip Bag Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0070
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6