High Courts21 Dec 2023Disposed Of
Pramod Kumar Das @ Pama Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0137
Code of Criminal Procedure, 1973 — Section 317, 439Orissa Excise Act, 2008 — Section 52(a)
COURT ARCHIVE
Orissa High Court judgments, 2023
2,542 judgments · page 2 of 128
High Courts21 Dec 2023Disposed Of
Raju S.V.Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0136
Code of Criminal Procedure, 1973 — Section 317, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37
High Courts21 Dec 2023Disposed Of
Ankur Dibakar Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0135
Code of Criminal Procedure, 1973 — Section 317, 439Indian Penal Code, 1860 — Section 34, 307, 392, 506, 511Arms Act, 1959 — Section 25, 27
High Courts21 Dec 2023Disposed Of
Bankim Gharami Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0134
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 109, 273, 420
High Courts21 Dec 2023Disposed Of
Ananda Panda Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0133
Indian Penal Code, 1860 — Section 34, 294, 307, 323, 452, 506
High Courts21 Dec 2023Dismissed
Kalakant Behera Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0132
Code of Criminal Procedure, 1973 — Section 41A, 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 498A, 506Dowry Prohibition Act, 1961 — Section 4
High Courts21 Dec 2023Disposed Of
Union Of India Vs Harish Chandra Sahoo Retired GDSBPM, Anlakuda BO (Gr.D)
Orissa High Court · (2023) 12 OHC CK 0131
Constitution of India, 1950 — Article 14, 32, 136, 226, 227, 323A(2)(d), 323A(3)(d), 323BAdministrative Tribunals Act, 1985 — Section 19, 28
High Courts20 Dec 2023Dismissed
Sudeepta Sahu Vs State Of Odisha And Others
Orissa High Court · (2023) 12 OHC CK 0130
Constitution of India, 1950 — Article 14, 226, 227
High Courts20 Dec 2023Dismissed
Sudhir Kumar Rout Vs State Of Odisha And Another
Orissa High Court · (2023) 12 OHC CK 0129
Code of Civil Procedure, 1908 — Section 104, 105, 151, 152, 153, Order 43 Rule 1Orissa Education Act, 1969 — Section 24B(5), 24COdisha Education (Tribunal) Rules, 1977 — Rule 26
High Courts20 Dec 2023Disposed Of
Sanjit Kumar Nayak Vs State Of Odisha And Another
Orissa High Court · (2023) 12 OHC CK 0128
High Courts20 Dec 2023Disposed Of
Lokanath Paikaray Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0127
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 341, 506
High Courts20 Dec 2023Disposed Of
Dhoba @ Trilochan Pradhan Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0126
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 306, 498ADowry Prohibition Act, 1961 — Section 4
High Courts20 Dec 2023Disposed Of
Rajesh Kumar Prusty @ Rajesh Prusty Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0125
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 307, 323, 325Evidence Act, 1872 — Section 27
High Courts20 Dec 2023Disposed Of
Surya Narayan Nayak Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0124
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 143,147, 148, 149, 201, 302, 341, 342
High Courts20 Dec 2023Disposed Of
Ganga Padiami And Another Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0123
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 27
High Courts20 Dec 2023Disposed Of
Ekadusia Behera @ Akadusia Behera Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0122
Code of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 294, 307, 324
High Courts20 Dec 2023Dismissed
Krushna Chandra Kanhar @ Kaanr Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0121
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts20 Dec 2023Disposed Of
Saira Mondal Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0120
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)(ii)
High Courts20 Dec 2023Disposed Of
Nakula Nayak Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0119
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts20 Dec 2023Disposed Of
Ashrumochan Biswal Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0118
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 406, 409, 420