High Courts08 Sept 1969
Prithvi Nath Koul Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (1969) KashLJ 318
Constitution of India, 1950 — Article 19, 226Constitution of Jammu and Kashmir, 1956 — Section 11
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 590 of 609
High Courts04 Sept 1969
G.M. Dar Vs The State and Another
Jammu And Kashmir High Court · AIR 1970 J&K 90
High Courts13 Aug 1969
H. Khaliq Dar Vs State and Another
Jammu And Kashmir High Court · AIR 1970 J&K 21 : (1970) CriLJ 230
Criminal Procedure Code, 1898 (CrPC) — Section 145(4), 145(9), 540
High Courts08 Aug 1969
Fatta Vs Qadir Wani
Jammu And Kashmir High Court · (1969) KashLJ 343
Agriculturists Relief Act, 1983 — Section 3, 4
High Courts08 Aug 1969
Jabbar Parra Vs Ramzan Beg and others
Jammu And Kashmir High Court · (1969) KashLJ 351
Suits Valuation Act, 1887 — Section 3
High Courts15 Jul 1969
Lal Mohd.Bangroo Vs Ali Mohd.& others
Jammu And Kashmir High Court · (1969) KashLJ 232
Agriculturists Relief Act, 1983 — Section 2(1)
High Courts14 Jul 1969
J & K Forest Company Vs State of J & K
Jammu And Kashmir High Court · (1969) KashLJ 264
Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 34
High Courts20 Jun 1969
Chidya Khan and Others Vs The State
Jammu And Kashmir High Court · (1970) CriLJ 103
Constitution of India, 1950 — Article 370
High Courts12 Jun 1969
Sari : Ahad Mir Vs Ahad Mir ors.: Akram Mir & Ors.
Jammu And Kashmir High Court · (1982) SriLJ 74
High Courts25 May 1969
Abdul Rehman Vs State
Jammu And Kashmir High Court · (1970) KashLJ 417
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 263, 364, 364(4)
High Courts02 May 1969
Sheik Ghulam Qadir and Others Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · AIR 1970 J&K 94
Companies Act, 1956 — Section 54Constitution of India, 1950 — Article 14, 16, 207, 311, 311(2)Jammu and Kashmir Companies Act, 1997 — Section 153, 154
High Courts24 Apr 1969
Lal Chand Pargal and Others Vs Director NES and Others
Jammu And Kashmir High Court · AIR 1970 J&K 57
Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 15, 8, 8(1)
High Courts28 Mar 1969
Prabh Kumari and Others Vs Surinder Nath and Others
Jammu And Kashmir High Court · (1969) 03 J&K CK 0002
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 6 Rule 17Fatal Accidents Act, 1855 — Section 1, 3
High Courts07 Mar 1969
Karam Chand Vs Krishen Kumar & Ors.
Jammu And Kashmir High Court · (1969) KashLJ 113
Jammu and Kashmir Tenancy Act, 1980 — Section 2(9), 71
High Courts05 Mar 1969
Munshi Ram and Others Vs Beli and Others
Jammu And Kashmir High Court · AIR 1970 J&K 2
Jammu and Kashmir Tenancy Act, 1980 — Section 85(3)
High Courts17 Feb 1969
Harbans Lal and Others Vs Union of India (UOI) and Another
Jammu And Kashmir High Court · AIR 1970 J&K 5
Civil Procedure Code, 1908 (CPC) — Section 80Fatal Accidents Act, 1855 — Section 1Limitation Act, 1963 — Article 21
High Courts03 Jan 1969Dismissed
Kushma Joshi and Another Vs Pre Vice-Chancellor Jammu and Kashmir University and Others
Jammu And Kashmir High Court · (1969) 01 J&K CK 0002
Constitution of India, 1950 — Article 14, 15, 15(1), 15(3), 15(4)
High Courts02 Jan 1969Dismissed
State of Jammu and Kashmir Vs Haji Ghulam Nabi
Jammu And Kashmir High Court · AIR 1969 J&K 124
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2, 80
High Courts19 Dec 1968
State Vs Subhan Ganai
Jammu And Kashmir High Court · (1969) KashLJ 65
Constitution of India, 1950 — Article 30, 31Jammu and Kashmir Criminal Procedure Code, 1989 — Section 423, 426, 427, 428, 438