High Courts23 Jul 1970
Ali Mohd. Mir Vs The Divisional Commr. Kashmir and another
Jammu And Kashmir High Court · AIR 1971 J&K 45
Land Revenue Act — Section 57(3), 91
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 588 of 609
High Courts15 Jul 1970Dismissed
Shamim Akhtar and another Vs State of Jammu and Kashmir and others
Jammu And Kashmir High Court · AIR 1971 J&K 50
Constitution of India, 1950 — Article 32(2A)Constitution of Jammu and Kashmir, 1956 — Article 103
High Courts19 Jun 1970
Jagdish Singh Vs Kunj Lal and others
Jammu And Kashmir High Court · (1970) KashLJ 238
Jammu and Kashmir Civil Procedure Code, 1977 — Order 21 Rule 2Jammu and Kashmir Limitation Act, 1995 — Article 174
High Courts22 May 1970Dismissed
State of Jammu and Kashmir Vs M/s. Teerath Ram Ahuja Pvt. Ltd.
Jammu And Kashmir High Court · AIR 1971 J&K 97
Contract Act, 1872 — Section 151, 65
High Courts06 May 1970Dismissed
Sham Lal Saraf and another Vs Yogiraj Shri Swami Somanand and others
Jammu And Kashmir High Court · AIR 1971 J&K 47
Religious Endowments Act, 1863 — Section 2, 6
High Courts01 May 1970
Krishen Lal Vs Mst. Krishna and others
Jammu And Kashmir High Court · AIR 1971 J&K 31
Hindu Marriage Act, 1955 — Section 15, 9
High Courts01 May 1970
Maqbool Shah Vs Sitara and Others
Jammu And Kashmir High Court · AIR 1970 J&K 152
Jammu and Kashmir Big Landed Estates Abolition Act, 2007 — Section 20B, 4(2)
High Courts01 May 1970
Ghulam Mohd. Vs Badshah Begum and Others
Jammu And Kashmir High Court · AIR 1970 J&K 159
Jammu and Kashmir Evacuees (Administration of Property) Act, 2006 — Section 10, 14, 25, 30(1), 62
High Courts01 May 1970
Krishen Lal Vs Krishna and others
Jammu And Kashmir High Court · AIR 1971 J&K 31 : (1971) JKLR 112 : (1970) KashLJ 403
Jammu and Kashmir Hindu Marriage Act, 1980 — Section 15, 9
High Courts01 May 1970
Ghulam Ahmed Vs Mohammad Iqbal and Others
Jammu And Kashmir High Court · (1970) 05 J&K CK 0001
Bengal Excise Act, 1911 — Section 42(1)Motor Vehicles Act, 1988 — Section 31, 42, 59, 61
High Courts28 Apr 1970
Dwarika Nath and another Vs Brij Raj Singh and others
Jammu And Kashmir High Court · (1972) JKLR 212 : (1970) KashLJ 201
Jammu and Kashmir Tenancy Act, 1980 — Section 67
High Courts24 Apr 1970
East India Hotels Ltd. Vs Assessing Authority Sales Tax Circle & others
Jammu And Kashmir High Court · (1977) JKLR 510 : (1970) KashLJ 207
General Sales Tax Act, 1962 — Section 2(1)
High Courts22 Apr 1970Dismissed
Mohim Singh Vs Chattar Singh
Jammu And Kashmir High Court · AIR 1971 J&K 34
High Courts21 Apr 1970
Jagan Nath and another Vs Girdhari Lal and others
Jammu And Kashmir High Court · (1972) JKLR 69 : (1970) KashLJ 361
Azad Jammu and Kashmir Right of Prior Purchase Act, 1993 — Section 5
High Courts17 Apr 1970Allowed
Parshotam Lal Vs Kalayan Singh and another
Jammu And Kashmir High Court · AIR 1971 J&K 20
Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 11
High Courts17 Apr 1970
Salah Mohd. and Another Vs Gulab and Others
Jammu And Kashmir High Court · AIR 1970 J&K 164
High Courts16 Apr 1970
India Tyre Vs Assessing Authority Sole Co.and & others
Jammu And Kashmir High Court · (1970) KashLJ 159
General Sales Tax Act, 1962 — Section 2
High Courts09 Apr 1970
Shah Mali Vs Anwar Dar and others
Jammu And Kashmir High Court · (1970) KashLJ 268
Jammu and Kashmir Court Fees Act, 1977 — Article 17, 7Suits Valuation Act, 1887 — Section 12
High Courts03 Apr 1970Dismissed
The Union of India Vs M/s. Mohinder Singh and Co.
Jammu And Kashmir High Court · AIR 1971 J&K 10
Arbitration Act, 1940 — Section 33Civil Procedure Code, 1908 (CPC) — Section 41
High Courts31 Mar 1970Dismissed
Kasturi Lal and another Vs Krishan Chand and others
Jammu And Kashmir High Court · AIR 1971 J&K 27
Easements Act, 1882 — Section 33, 35(a)