High Courts01 May 1974
Municipality Vs Puran Prakash
Jammu And Kashmir High Court · (1975) CriLJ 677
Criminal Procedure Code, 1973 (CrPC) — Section 342
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 581 of 609
High Courts30 Apr 1974Dismissed
Krishan Dutt Vs Mohinder Nath
Jammu And Kashmir High Court · AIR 1975 J&K 18
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 148
High Courts17 Apr 1974
Sadar Din Vs The State of Jammu and Kashmir
Jammu And Kashmir High Court · (1975) CriLJ 88
Citizenship Act, 1955 — Section 10, 5, 9Constitution of India, 1950 — Article 5, 6, 7
High Courts15 Apr 1974
Kotwal Madholal Vs Abdul Rashid
Jammu And Kashmir High Court · (1974) JKLR 254 : (1974) KashLJ 377
High Courts13 Apr 1974
Assad Ganai Vs State and others
Jammu And Kashmir High Court · (1975) KashLJ 1
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 117, 118
High Courts12 Apr 1974
Sharma Ice Factory Vs Jewel Ice Factory and others
Jammu And Kashmir High Court · AIR 1975 J&K 25 : (1974) KashLJ 366
Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 39, 41Jammu and Kashmir Civil Procedure Code, 1977 — Section 115
High Courts09 Apr 1974Dismissed
Collector Land Acquisition Vs Tarban Singh
Jammu And Kashmir High Court · AIR 1975 J&K 43
Land Acquisition Act, 1894 — Section 32, 32(2)
High Courts05 Apr 1974
Ghulam Rasul Malik and others Vs Dy. Commissioner, Food and Supplies and others
Jammu And Kashmir High Court · AIR 1975 J&K 1
Forest Act, 1927 — Section 52Land Revenue Act — Section 90, 91
High Courts05 Apr 1974
Ghulam Rasul Malik and others Vs Dy.Commissioner, Food and Supplies and others
Jammu And Kashmir High Court · AIR 1975 J&K 1 : (1974) JKLR 185
Constitution of India, 1950 — Article 14Jammu and Kashmir Forest Act, 1987 — Section 52Jammu and Kashmir Land Revenue Act, 1996 — Section 90, 91, 99
High Courts27 Mar 1974
Titru Vs Paras Ram
Jammu And Kashmir High Court · (1975) KashLJ 34
Jammu and Kashmir Civil Procedure Code, 1977 — Section 115
High Courts20 Mar 1974
Gopi Nath Raina Vs Pt.Nila Kanth
Jammu And Kashmir High Court · (1974) JKLR 180 : (1974) KashLJ 446
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 439
High Courts13 Mar 1974
Assad Ganai Vs State and Others
Jammu And Kashmir High Court · (1974) CriLJ 1103
Criminal Procedure Code, 1973 (CrPC) — Section 117, 118
High Courts07 Mar 1974
Mangat Ram Vs Honble Revenue Minister and others
Jammu And Kashmir High Court · (1974) JKLR 511 : (1975) KashLJ 28
Jammu and Kashmir Public Premises (Eviction of Unauthorised Occupants) Act, 1988 — Section 5
High Courts04 Mar 1974
Mir Ghulam Hassan Shah Geelani Vs Mir Maqbool Singh Geelani and Others
Jammu And Kashmir High Court · AIR 1975 J&K 57
Jammu and Kashmir Specific Relief Act, 1977 — Section 42, 56
High Courts04 Mar 1974
Mir Ghulam Hassan Shah Geelani Vs Mir Maqbool Singh Geelani and others
Jammu And Kashmir High Court · AIR 1975 J&K 57 : (1974) JKLR 166
Jammu and Kashmir Specific Relief Act, 1977 — Section 42, 56
High Courts04 Mar 1974
Baldev Raj Vs Lala Krishan Lal
Jammu And Kashmir High Court · (1974) KashLJ 318
Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 25, 8(2)
High Courts17 Jan 1974
Sudesh Kumar Vs Commissioner of Income Tax and Others
Jammu And Kashmir High Court · (1975) 101 ITR 865
Income Tax Act, 1961 — Section 148, 149, 256(2)
High Courts31 Dec 1973
Natha Singh Vs Ram Piyari
Jammu And Kashmir High Court · (1974) JKLR 48 : (1974) KashLJ 116
Agriculturists Relief Act, 1983 — Section 8Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts28 Dec 1973
Tehal Singh & Ors. Vs Ghulam Shah
Jammu And Kashmir High Court · (1974) JKLR 425 : (1974) KashLJ 161
Jammu and Kashmir Tenancy Act, 1980 — Section 15A, 47(2), 47(3)