High Courts17 Sept 1974
Mohd.Amin Pandit and others Vs State of Jammu and Kashmir and another
Jammu And Kashmir High Court · (1974) JKLR 688 : (1975) KashLJ 76
Public Service Commission (Limitation of Functions) Regulations, 1957 — Rule 4(d)(ii)
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 580 of 609
High Courts16 Sept 1974
Ghulam Nabi Meer Vs Khazir Meer
Jammu And Kashmir High Court · (1974) JKLR 739 : (1974) KashLJ 454
Jammu and Kashmir Registration Act, 1977 — Section 17(1)(b)Jammu and Kashmir Stamp Act, 1977 — Article 45, Schedule 1, 35
High Courts10 Sept 1974
Mrs. Shubra Bagchi Vs P.K. Bagchi
Jammu And Kashmir High Court · AIR 1975 J&K 83
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24, 28
High Courts10 Sept 1974
Bhusan Lal Taploo Vs Radha Krishen Taploo
Jammu And Kashmir High Court · (1975) CriLJ 1592
Criminal Procedure Code, 1973 (CrPC) — Section 195, 476, 477, 478, 479
High Courts10 Sept 1974
Mrs.Shubra Bagchi Vs P.K.Bagchi
Jammu And Kashmir High Court · AIR 1975 J&K 83 : (2010) 7 JKJ 880 : (1974) JKLR 699 : (1975) KashLJ 396
Jammu and Kashmir Civil Procedure Code, 1977 — Section 115Jammu and Kashmir Hindu Marriage Act, 1980 — Section 28
High Courts30 Aug 1974
Man Mohan Singh Vs Surrinder Kaur
Jammu And Kashmir High Court · (1974) JKLR 736 : (1975) KashLJ 191
Jammu and Kashmir Civil Procedure Code, 1977 — Order 9 Rule 13Jammu and Kashmir Hindu Marriage Act, 1980 — Section 9
High Courts27 Aug 1974
Mohan Ashraf and others Vs Main Singh
Jammu And Kashmir High Court · (1975) KashLJ 186
Agriculturists Relief Act, 1983 — Section 3(b)
High Courts26 Aug 1974
Gulla Shah Vs Mohd. Amin Shah
Jammu And Kashmir High Court · (1975) CriLJ 621
Constitution of India, 1950 — Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts26 Aug 1974
Birla Cotton Spinning and Weaving Mills and others Vs Textile Commissioner and others
Jammu And Kashmir High Court · (1974) JKLR 649 : (1975) KashLJ 289
Essential Commodities Act, 1955 — Section 2(a)
High Courts16 Aug 1974
Shaban Sheikh Vs Ama Naiku and others
Jammu And Kashmir High Court · AIR 1975 J&K 20 : (1974) JKLR 637 : (1975) KashLJ 38
Jammu and Kashmir Limitation Act, 1995 — Section 12(2)Jammu and Kashmir Registration Act, 1977 — Section 77
High Courts02 Aug 1974
Mohammad Ayub Vs University of Kashmir Srinagar and others
Jammu And Kashmir High Court · (1974) JKLR 575 : (1975) KashLJ 89
Jammu and Kashmir Universities Act, 1969 — Section 36(6)
High Courts22 Jul 1974
Glacier Cold Storage and Ice Mills and Others Vs Assessing Authority, Sales Tax and Another
Jammu And Kashmir High Court · (1974) 34 STC 426
Constitution of India, 1950 — Article 14, 19
High Courts08 Jul 1974Dismissed
A.C. Desilva Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (1974) 07 J&K CK 0002
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 80
High Courts17 Jun 1974
Commissioner of Income Tax Vs Shri Krishen Chand Charitable Trust
Jammu And Kashmir High Court · (1975) 98 ITR 387
Income Tax Act, 1961 — Section 11, 11(1), 11(2)
High Courts14 Jun 1974
Punjab Singh Vs State
Jammu And Kashmir High Court · (1974) JKLR 607 : (1974) KashLJ 404
Jammu and Kashmir Excise Act, 1958 — Section 48, 57
High Courts30 May 1974
Jawahar Barua Vs State
Jammu And Kashmir High Court · (1974) JKLR 74 : (1975) KashLJ 391
Jammu and Kashmir Evidence Act, 1977 — Section 33
High Courts27 May 1974
Ahmad Sheikh and Others Vs State
Jammu And Kashmir High Court · (1975) CriLJ 81
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 302
High Courts04 May 1974
Dharampal Vs State
Jammu And Kashmir High Court · (1974) JKLR 314 : (1975) KashLJ 146
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 173(4)
High Courts03 May 1974
Chandoo Ram and Others Vs District Magistrate and Others
Jammu And Kashmir High Court · (1974) CriLJ 1505
Constitution of India, 1950 — Article 21, 22, 223, 226, 228
High Courts02 May 1974Allowed
Jagdish Kumar and others Vs Harcharan Singh and another
Jammu And Kashmir High Court · AIR 1974 J&K 87
Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 11, 11(1)(h), 11(i), 11(i)(h), 2