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Jammu And Kashmir High Court judgments

12,204 judgments · page 528 of 611

High Courts16 May 1997

Javid Iqbal Vs State

Jammu And Kashmir High Court · (1997) SriLJ 309

Naib Tehsildari Departmental Examination Rules, 1964 — Rule 4, 5
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High Courts08 May 1997

Lt. Colonel Ashok Singh and Another Vs Beant Singh and Sons

Jammu And Kashmir High Court · AIR 1997 J&K 119

Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 39Jammu and Kashmir Civil Procedure Code, 1977 — Order 27 Rule 1, Order 27 Rule 2, Order 41 Rule 1, Order 6 Rule 14Jammu and Kashmir Limitation Act, 1995 — Section 5
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High Courts23 Apr 1997

Ghulam Rasool Sheikh Vs State

Jammu And Kashmir High Court · (1997) CrLJ 4179 : (1997) KashLJ 294 : (1997) SriLJ 173

Jammu and Kashmir Consumer Protection Act, 1987 — Section 561A
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