High Courts27 May 1998
Chilloo Enterprises Vs State and Anr.
Jammu And Kashmir High Court · (1999) KashLJ 476
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,204 judgments · page 515 of 611
High Courts27 May 1998
Mohammad Hussain Khan Vs Masrat Jabeen
Jammu And Kashmir High Court · (1999) KashLJ 162 : (1998) KashLJ 162 : (1998) SriLJ 402 : (1998) SriLJ 403
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 272, 435, 439
High Courts26 May 1998
Bank of India Vs Rakesh Jain and Others
Jammu And Kashmir High Court · AIR 1999 J&K 50
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1Jammu and Kashmir Civil Procedure Code, 1977 — Order 20 Rule 11, 34
High Courts25 May 1998
National Hydro Electric Power Corporation, Limited and anr. Vs Gh.Rasool Hamal and others.
Jammu And Kashmir High Court · (2000) SriLJ 114 : (2000) 1 SriLJ 114
Jammu and Kashmir Civil Procedure Code, 1977 — Order 1 Rule 10, Order 9 Rule 13Jammu and Kashmir Limitation Act, 1995 — Article 164
High Courts25 May 1998
Barkat Hussain Vs State of J & K
Jammu And Kashmir High Court · (1999) 2 SCT 115 : (1998) SriLJ 328
Constitution of India, 1950 — Article 311(2)(b)Constitution of Jammu and Kashmir, 1956 — Section 126(2), 126(b), 126(c)
High Courts21 May 1998
Narotam Dass Vs Sat Paul
Jammu And Kashmir High Court · (1998) KashLJ 724 : (1999) 1 SriLJ 194 : (1999) SriLJ 194
Jammu and Kashmir Consumer Protection Act, 1987 — Section 435, 439
High Courts20 May 1998
Shabir Ahmad Baba Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (1999) KashLJ 711 : (1998) KashLJ 231 : (1999) 3 SCT 338 : (1998) SriLJ 231
Constitution of India, 1950 — Article 14, 16, 226
High Courts19 May 1998
Roop Krishan Zaroo Vs Union of India
Jammu And Kashmir High Court · (1998) KashLJ 561 : (1999) 1 SriLJ 229
Constitution of India, 1950 — Article 14, 16
High Courts19 May 1998
Noni Rigzin Vs Renu Dyson Rigzin
Jammu And Kashmir High Court · (1999) 2 SriLJ 518
Jammu and Kashmir Christian Marriage and Divorce Act, 1957 — Section 75
High Courts18 May 1998
Harjit Singh Vs Union of India
Jammu And Kashmir High Court · (1998) 4 SCT 13
Constitution of India, 1950 — Article 14, 16
High Courts18 May 1998Dismissed
Mir Abdullah Vs The State and Others
Jammu And Kashmir High Court · (1998) CriLJ 4654
High Courts15 May 1998
Arshad Hussain Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (1999) 1 SCT 697 : (1999) SriLJ 68 : (1999) 1 SriLJ 68
Constitution of India, 1950 — Article 14, 15, 16
High Courts15 May 1998
Rakesh Singh Vs Hindustan Petroleum Corporation
Jammu And Kashmir High Court · (1998) SriLJ 371
Constitution of India, 1950 — Article 309
High Courts13 May 1998
Dil Afroza Vs State of J&K and Others
Jammu And Kashmir High Court · (1999) KashLJ 420 : (1999) 2 SriLJ 373
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 25
High Courts12 May 1998
Administrator S.M.C and Others Vs Zamindaran Village Lasjan
Jammu And Kashmir High Court · (1998) SriLJ 233
Jammu and Kashmir Civil Procedure Code, 1977 — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts11 May 1998
Illam Din Vs Mohd.Hafiz and Another
Jammu And Kashmir High Court · (2000) KashLJ 193
Jammu and Kashmir Civil Procedure Code, 1977 — Order 6 Rule 17
High Courts11 May 1998
United India Insurance Vs Gh.Mohd.Mir, Company Limited
Jammu And Kashmir High Court · (1999) 1 SriLJ 276
Jammu and Kashmir Consumer Protection Act, 1987 — Section 12Jammu and Kashmir Contract Act, 1977 — Section 140
High Courts05 May 1998
State of J&K through Executive Officer, Srinagar; 2.Administrator, Srinagar Municipality Vs Sanitary Inspectors Association, Srinagar, Municipality through its President
Jammu And Kashmir High Court · (1999) KashLJ 752
Constitution of India, 1950 — Article 226
High Courts05 May 1998
S.Attar Singh Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (1999) 1 SriLJ 197 : (1999) SriLJ 197
Constitution of India, 1950 — Article 226
High Courts04 May 1998
Mohammed Irfan Khan Vs Addl. Chief Secretary, Home and Another
Jammu And Kashmir High Court · (1998) CriLJ 4753
Constitution of India, 1950 — Article 22International Airports Authority Act, 1971 — Section 27, 7Jammu and Kashmir Public Safety Act, 1978 — Section 27, 7, 8