High Courts09 Jul 1998
Anjum Asgar Vs Union of India
Jammu And Kashmir High Court · (1998) SriLJ 321
Central Civil Services (Conduct) Rules, 1964 — Rule 21Central Industrial Security Force Rules, 1969 — Rule 12(a)
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,204 judgments · page 513 of 611
High Courts09 Jul 1998
Dharinder Singh Vs Union of India
Jammu And Kashmir High Court · (1999) KashLJ 107 : (1999) 1 SCT 751 : (1998) SriLJ 412
Border Security Force Act, 1968 — Section 20, 40
High Courts08 Jul 1998
Ab.Rehman Bhat Vs Ali Mohd.Manroo
Jammu And Kashmir High Court · (1999) KashLJ 565
Jammu and Kashmir Specific Relief Act, 1977 — Section 9
High Courts06 Jul 1998
Anwar Farooqi Vs Union of India
Jammu And Kashmir High Court · (1998) 3 SCT 794
Constitution of India, 1950 — Article 14, 16
High Courts06 Jul 1998
Shalini Sharma Vs State of J&K & Anr.
Jammu And Kashmir High Court · (1999) KashLJ 15 : (1999) 1 SCT 839
High Courts03 Jul 1998
Ghulam Mohi-ud-din Sheikh Vs Senior Supdt.of P & T and Ors.
Jammu And Kashmir High Court · (1999) KashLJ 549 : (1999) 3 SCT 521
Constitution of India, 1950 — Article 311
High Courts03 Jul 1998
Abdul Salam Vs Ghulam Ahmed Magrey
Jammu And Kashmir High Court · (1998) KashLJ 239 : (1998) SriLJ 239
Jammu and Kashmir Consumer Protection Act, 1987 — Section 561ARanbir Penal Code, 1989 — Section 499, 500
High Courts02 Jul 1998
Ufaira Rashid Vs State of J. and K. and Another
Jammu And Kashmir High Court · AIR 1999 J&K 99
Constitution of Jammu and Kashmir, 1956 — Article 124Jammu and Kashmir Reservation Rules, 1994 — Rule 1
High Courts02 Jul 1998
Kuldeep Singh and Others Vs S.Prithpaul Singh
Jammu And Kashmir High Court · (2000) KashLJ 17 : (1999) SriLJ 554
Jammu and Kashmir Civil Procedure Code, 1977 — Order 2 Rule 2
High Courts02 Jul 1998
New India Insurance Company Ltd. Vs Mushtaq Ahmad Dalai
Jammu And Kashmir High Court · (1998) SriLJ 388 : (1998) SriLJ 389
Jammu and Kashmir Limitation Act, 1995 — Section 14, 5
High Courts02 Jul 1998
Mehta Foods Pvt. Ltd. Vs State of J. and K. and Others
Jammu And Kashmir High Court · AIR 1999 J&K 43
Constitution of India, 1950 — Article 14, 19(1), 226, 265, 286(1)Levy of Tools Act, Samvat, 1995 — Section 3
High Courts02 Jul 1998
Kuldeep Singh Vs S.Prithpaul Singh
Jammu And Kashmir High Court · (2000) KashLJ 17 : (1999) 2 SriLJ 554 : (1999) SriLJ 554
Jammu and Kashmir Civil Procedure Code, 1977 — Order 2 Rule 2, Order 2 Rule 4, Order 6 Rule 17, 115
High Courts02 Jul 1998
Maqbool Ahmad Vs Haji Ghulam Hassan
Jammu And Kashmir High Court · (1998) SriLJ 199
Jammu and Kashmir Limitation Act, 1995 — Section 5
High Courts30 Jun 1998
R.C.Parmar Vs Union of India and others
Jammu And Kashmir High Court · (2000) 3 SCT 400
Constitution of India, 1950 — Article 226, 227
High Courts30 Jun 1998
Bashir Ahmad Shah Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (1999) 2 SriLJ 333
Civil Services Regulations, 1956 — Article 163Constitution of India, 1950 — Article 14
High Courts29 Jun 1998
Ghulam Hassan Sheikh Vs Registrar of Registration and others
Jammu And Kashmir High Court · (1999) KashLJ 597 : (1999) SriLJ 375 : (1999) 2 SriLJ 375
Jammu and Kashmir Registration Act, 1977 — Section 35, 58
High Courts29 Jun 1998Dismissed
State Vs Jagir Singh and Others
Jammu And Kashmir High Court · (1999) CriLJ 614
Criminal Procedure Code, 1973 (CrPC) — Section 342Ranbir Penal Code, 1989 — Section 109, 323, 324, 34, 376
High Courts29 Jun 1998
State of J. and K. Vs Darshan Singh and Others
Jammu And Kashmir High Court · (1999) CriLJ 1249
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 397(2), 435, 435(4), 439, 482Jammu and Kashmir Forest Act, 1987 — Section 39, 6Ranbir Penal Code, 1989 — Section 379
High Courts29 Jun 1998
Ghulam Nabi Sheikh Vs State of J&K through Managing Director Govt.Bemina Woolen General Manager, Bemina Woolen Mills, Srinagar
Jammu And Kashmir High Court · (1999) KashLJ 467 : (1999) 3 SCT 343
Constitution of India, 1950 — Article 225
High Courts26 Jun 1998
State of J & K Vs Darshan Singh & Others
Jammu And Kashmir High Court · (1999) CrLJ 1249 : (1999) KashLJ 52 : (1998) SriLJ 372
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 435, 439