High Courts23 Nov 1998
Romesh Lal and Others Vs State and Others
Jammu And Kashmir High Court · (2000) KashLJ 170
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 561A
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,206 judgments · page 507 of 611
High Courts20 Nov 1998
Union of India Vs Hari Tara Charitable Trust, Jammu
Jammu And Kashmir High Court · (1999) 2 SriLJ 390 : (1999) SriLJ 390
Jammu and Kashmir Civil Procedure Code, 1977 — Section 80Jammu and Kashmir Transfer of Property Act, 1977 — Section 106
High Courts20 Nov 1998
Life Insurance Corporation of India Vs Anuradha
Jammu And Kashmir High Court · (1999) 1 RCR(Civil) 489 : (1999) 2 SriLJ 529
Jammu and Kashmir Evidence Act, 1977 — Section 107, 108Life Insurance Corporation Ltd. Rules — Rule 14
High Courts20 Nov 1998
Lal Mirjan Vs State and Others
Jammu And Kashmir High Court · (1999) KashLJ 21 : (1998) SriLJ 376
Constitution of India, 1950 — Article 14
High Courts18 Nov 1998
Parveena Akhtar Vs State of J & K
Jammu And Kashmir High Court · (1999) KashLJ 165 : (1999) 3 SCT 335 : (1998) SriLJ 381
Constitution of India, 1950 — Article 14, 226
High Courts14 Nov 1998
National Insurance Company Vs Abdul Razak Mir and Sons Bud Shah
Jammu And Kashmir High Court · (1999) KashLJ 528
Jammu and Kashmir Consumer Protection Act, 1987 — Section 2
High Courts13 Nov 1998
Oriental Insurance Company Ltd.and another Vs Pyare Lal Koul
Jammu And Kashmir High Court · (1999) SriLJ 405 : (1999) 2 SriLJ 405
High Courts13 Nov 1998
Bimla Kumari Vs Union of India and Others
Jammu And Kashmir High Court · (1999) KashLJ 500 : (1999) 1 SCT 819 : (1999) 2 SriLJ 526 : (1999) SriLJ 526
High Courts12 Nov 1998
Rajeev Kumar and others Vs Union of India
Jammu And Kashmir High Court · (2000) 3 SCT 131 : (1999) 2 SriLJ 300 : (1999) SriLJ 300
Indian Medical Council Act, 1956 — Section 32, 33
High Courts12 Nov 1998
Permanand Vs J & K Special Tribunal, Jammu
Jammu And Kashmir High Court · (1999) SriLJ 245 : (1999) 1 SriLJ 245
High Courts12 Nov 1998
Abid Ali Vs Additional Chief Secretary (Home), J&K Government Civil Secretariat, Jammu and Others
Jammu And Kashmir High Court · (2000) KashLJ 209 : (2000) 3 SCT 275
Constitution of India, 1950 — Article 226
High Courts12 Nov 1998
Nazir Ahmad Sheikh Vs State and Others
Jammu And Kashmir High Court · (1999) KashLJ 70 : (1998) SriLJ 354
High Courts11 Nov 1998Allowed
Abdul Gani Rather Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · (2000) 1 LLJ 1392
High Courts10 Nov 1998
Lal Chand Vs Collector, Land Acquisition
Jammu And Kashmir High Court · (2000) KashLJ 238 : (1999) 2 SriLJ 574 : (1999) SriLJ 574
Constitution of India, 1950 — Article 31Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 28, 8
High Courts10 Nov 1998
Oriental Insurance Company Vs Krishan Chand Sharma
Jammu And Kashmir High Court · (1999) SriLJ 394 : (1999) 2 SriLJ 394
Motor Vehicles Act, 1988 — Section 170
High Courts10 Nov 1998
Lal Chand; Mani Ram; Labu Ram Vs Collector, Land Acquisition Northern Railway, Jammu Udhampur Railway Line Project, Jammu; Chief Engineer/Dy.Chief Engineer, (Construction)
Jammu And Kashmir High Court · (2000) KashLJ 238 : (1999) SriLJ 574
Land Acquisition Act, 1990 — Section 8
High Courts10 Nov 1998
Umerdin Vs State of J. and K. and Another
Jammu And Kashmir High Court · (1999) CriLJ 1247
Jammu and Kashmir Public Safety Act, 1978 — Section 8
High Courts09 Nov 1998Dismissed
Yudhvir Khanna Vs Sarita Gupta and Another
Jammu And Kashmir High Court · (2000) CriLJ 610
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 561ANegotiable Instruments Act, 1881 (NI) — Section 118, 138, 139Ranbir Penal Code, 1989 — Section 420
High Courts09 Nov 1998
Javed Iqbal and Others Vs State of J&K and Others
Jammu And Kashmir High Court · (2000) KashLJ 292 : (2000) 3 SCT 77
Constitution of India, 1950 — Article 226
High Courts06 Nov 1998
Thakur Divakar Singh Vs State of J&K and Others
Jammu And Kashmir High Court · (2000) KashLJ 1
Constitution of India, 1950 — Article 19(1)(g), 226