High Courts18 Dec 1998
H.S.Sahni and Others Vs State and Others
Jammu And Kashmir High Court · (1999) 2 SriLJ 523
Jammu and Kashmir High Court Rules, 1975 — Rule 23(2)
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,206 judgments · page 505 of 611
High Courts17 Dec 1998
Manzoor Ahmad Sheikh Vs State of J & K
Jammu And Kashmir High Court · (1998) SriLJ 192
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 31
High Courts16 Dec 1998
C.N.Malla Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (1999) KashLJ 633
Constitution of India, 1950 — Article 311
High Courts15 Dec 1998
Rajinder Kumar and others Vs State and others
Jammu And Kashmir High Court · (2000) KashLJ 6 : (1999) SriLJ 247 : (1999) 1 SriLJ 247
High Courts15 Dec 1998
C.N.Malla, Dr. Vs State of J & K
Jammu And Kashmir High Court · (2000) 3 SCT 219 : (1999) 2 SriLJ 366 : (1999) SriLJ 366
Constitution of India, 1950 — Article 226, 311Constitution of Jammu and Kashmir, 1956 — Section 126
High Courts11 Dec 1998Dismissed
Arun Prakash Vs Jammu Dev. Authority and Others
Jammu And Kashmir High Court · AIR 1999 J&K 123
Jammu and Kashmir Development Act, 1970 — Section 17, 18
High Courts11 Dec 1998
Mohinder Kour Vs Union of India and Others
Jammu And Kashmir High Court · (2000) KashLJ 58 : (1999) SriLJ 250
Constitution of India, 1950 — Article 226
High Courts11 Dec 1998
Krishan Chand Ganesh Dass Girdari Lal and Co. Vs Inspecting Assistant Commissioner of Income Tax and Others
Jammu And Kashmir High Court · (2001) 167 CTR 415 : (2001) 248 ITR 196 : (1999) 103 TAXMAN 88
Income Tax Act, 1961 — Section 143, 143(1), 143(2), 147, 148
High Courts11 Dec 1998
National Insurance Company Vs Dinesh
Jammu And Kashmir High Court · (1999) 2 SriLJ 393 : (1999) SriLJ 393
Motor Vehicles Act, 1988 — Section 149
High Courts10 Dec 1998
Ch.Mohd.Abdullah Vs Authority Under the Payment of Wages Act (Assistant Labour Commissioner)
Jammu And Kashmir High Court · (1999) KashLJ 624
Payment of Wages (Procedure) Rules, 1937 — Rule 8
High Courts10 Dec 1998
Union of India Vs Rattan Lal
Jammu And Kashmir High Court · (1999) 2 SCT 39
Army Rules, 1954 — Rule 13(3), 7(b)
High Courts09 Dec 1998
State of J&K and Others Vs S.Kehar Singh
Jammu And Kashmir High Court · (2000) KashLJ 311
Constitution of India, 1950 — Article 311
High Courts09 Dec 1998
State of J&K and Others Vs M.Anawar Hussain and Others
Jammu And Kashmir High Court · (2002) 2 SCT 278 : (1999) 1 SriLJ 84
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 31Constitution of India, 1950 — Article 226
High Courts08 Dec 1998
Rakesh Khajuria Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (1999) 1 SCT 820
Jammu and Kashmir Reservation Rules, 1994 — Rule 13
High Courts08 Dec 1998
Naresh Kumar Gupta Vs S.F.C.
Jammu And Kashmir High Court · (1999) 1 SCT 797
Constitution of India, 1950 — Article 14, 16
High Courts08 Dec 1998
Parvez Ahmed Naik Vs University of Jammu and Others
Jammu And Kashmir High Court · (2000) KashLJ 53
Constitution of India, 1950 — Article 14, 16
High Courts07 Dec 1998
Mohd.Abdullah Lone Vs Sate of J & K
Jammu And Kashmir High Court · (1999) 3 SCT 340 : (1998) SriLJ 406
Constitution of India, 1950 — Article 16, 226
High Courts04 Dec 1998
Jagan Natn Bhan and anothers Vs State of J & K
Jammu And Kashmir High Court · (2000) 3 SCT 60
Constitution of India, 1950 — Article 226, 227
High Courts03 Dec 1998
Gian Chand Vs Kamlesh Devi
Jammu And Kashmir High Court · (1999) 2 SriLJ 492
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 488(8)
High Courts03 Dec 1998Dismissed
Wasthim Travels and Tours Vs J. and K. Bank Ltd. and Another
Jammu And Kashmir High Court · AIR 1999 J&K 88
Jammu and Kashmir Consumer Protection Act, 1987 — Section 20