High Courts01 Jan 2014
Manzoor Ahmad Dar Vs Tasleema Akhter and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 3
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 324 of 610
High Courts01 Jan 2014Dismissed
Manzoor Ahmad Khan Vs State
Jammu And Kashmir High Court · (2014) 1 JKJ 33
High Courts30 Dec 2013
Gh. Jeelani Shah Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2014) 1 JKJ 65
High Courts30 Dec 2013
Rekha Arora Vs Satish Kumar
Jammu And Kashmir High Court · (2014) CriLJ 1621 : (2014) 1 JKJ 675
High Courts30 Dec 2013
Sameena Akhter Vs State and Others
Jammu And Kashmir High Court · (2014) 1 JKJ 215 : (2014) LabIC 1225
High Courts30 Dec 2013Dismissed
Sujata Rajput Vs Rajesh Baru
Jammu And Kashmir High Court · AIR 2014 J&K 39 : (2014) 1 JKJ 206
High Courts30 Dec 2013Allowed
Aadil Bashir Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2013) 12 J&K CK 0020
High Courts30 Dec 2013
Abid Hussain Peerzada Vs State of J. and K.
Jammu And Kashmir High Court · (2014) 1 JKJ 305
High Courts30 Dec 2013Allowed
Shafi Chowdhary Vs State of J. and K.
Jammu And Kashmir High Court · (2014) 1 JKJ 332
High Courts30 Dec 2013Dismissed
G. Mustafa Sheikh Vs State
Jammu And Kashmir High Court · (2014) 2 JKJ 419
High Courts26 Dec 2013
Mushtaq Ahmad Bhat Vs State of J. and K.
Jammu And Kashmir High Court · (2014) 1 JKJ 84
High Courts26 Dec 2013Dismissed
Union of India Vs Gorakh Nath
Jammu And Kashmir High Court · (2014) LabIC 1897
High Courts24 Dec 2013
Kuljeet Singh Vs State of J. and K.
Jammu And Kashmir High Court · (2014) 1 JKJ 382
High Courts24 Dec 2013Dismissed
M/s. Nayak Infrastructure Pvt. Ltd. Vs State of J. and K. and Others
Jammu And Kashmir High Court · AIR 2014 J&K 17 : (2014) 2 BC 584 : (2014) 1 JKJ 407
High Courts20 Dec 2013
Javaid Ahmad Wani Vs Gh. Mohd. Chat
Jammu And Kashmir High Court · (2014) 1 JKJ 52
High Courts19 Dec 2013Allowed
Sadur ul Din Kohli Vs State and Others
Jammu And Kashmir High Court · (2013) 12 J&K CK 0021
High Courts13 Dec 2013
Nahida Begum Vs Shabir Ahmed
Jammu And Kashmir High Court · AIR 2014 J&K 12
Jammu and Kashmir Guardians and Wards Act, 1977 — Section 12, 25, 9