High Courts13 Dec 2013Dismissed
Nayak Infrastructure Pvt. Ltd. Vs State
Jammu And Kashmir High Court · (2014) 2 JKJ 338
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 325 of 610
High Courts11 Dec 2013Dismissed
SOS International and Another Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2013) 12 J&K CK 0033
High Courts11 Dec 2013Dismissed
Union of India Vs Suresh Kumar
Jammu And Kashmir High Court · (2014) LabIC 702
High Courts11 Dec 2013Dismissed
Tariq Hussain Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2013) 12 J&K CK 0031
High Courts11 Dec 2013Dismissed
Administrator, Auqaf Committee Vs Balwant Singh and Others
Jammu And Kashmir High Court · (2014) 1 JKJ 401
High Courts06 Dec 2013Dismissed
Trehan Enterprises and Another Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2014) 4 EFLT 244
High Courts06 Dec 2013
Des Raj Nagpal Vs Union of India and Others
Jammu And Kashmir High Court · AIR 2014 J&K 13
High Courts03 Dec 2013Dismissed
Darshan Singh Vs Vijay Kumar
Jammu And Kashmir High Court · (2014) 1 JKJ 356
High Courts02 Dec 2013
State of J. and K. Vs Rakesh Warikoo
Jammu And Kashmir High Court · (2014) 1 JKJ 415
High Courts29 Nov 2013Disposed Off
Imtiyaz Ahmad Bhat Vs State
Jammu And Kashmir High Court · (2014) 2 JKJ 651
High Courts29 Nov 2013Disposed Off
Showkat Ahmad Itoo Vs State
Jammu And Kashmir High Court · (2014) 2 JKJ 662
High Courts25 Nov 2013
Atta Mohammad Shah Vs State of J. and K.
Jammu And Kashmir High Court · (2014) 1 JKJ 337
High Courts21 Nov 2013Disposed Off
J and K S.R.T.C. and Others Vs Parminder Singh and Others
Jammu And Kashmir High Court · (2013) 11 J&K CK 0017
High Courts21 Nov 2013Disposed Off
Najeeb Ahmad Bhat Vs State
Jammu And Kashmir High Court · (2014) 2 JKJ 632
High Courts21 Nov 2013Disposed Off
Muzaffar Ahmad Wani Vs State
Jammu And Kashmir High Court · (2014) 2 JKJ 644
High Courts19 Nov 2013Allowed
Ashraf Khan Vs Union of India
Jammu And Kashmir High Court · (2014) 1 JKJ 319
High Courts12 Nov 2013
Mukhtar Ahmad Lone Vs Union of India
Jammu And Kashmir High Court · (2014) 1 JKJ 345
High Courts11 Nov 2013Dismissed
Jatinder Pal Chandel Vs State of J. and K.
Jammu And Kashmir High Court · (2014) 1 JKJ 487 : (2014) LabIC 1602