High Courts07 Mar 2014Disposed Off
M/s. K.K. Enterprises Vs Union of India and Another
Jammu And Kashmir High Court · AIR 2014 JK 41 : (2014) 2 JKJ 536
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 322 of 610
High Courts06 Mar 2014
J&K Board of Professional Entrance Examination and Others Vs Qazi Basra and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 235
High Courts06 Mar 2014Allowed
Ravi Chand and Others Vs Rakesh Kumar and Others
Jammu And Kashmir High Court · (2014) 2 JKJ 618 : (2014) LabIC 2115
High Courts06 Mar 2014Dismissed
Syed Anwar Shah Vs State of J. and K.
Jammu And Kashmir High Court · (2014) 2 JKJ 526
High Courts03 Mar 2014Dismissed
Masrat Begum Vs Abdul Rashid Khan and Another
Jammu And Kashmir High Court · (2014) CriLJ 2868 : (2014) 3 JKJ 1
High Courts28 Feb 2014Disposed off
National Insurance Co. Ltd. Vs Raja Begum and Others
Jammu And Kashmir High Court · (2015) 3 ACC 258
High Courts28 Feb 2014Dismissed
Tahir Mohiuddin Vs U.O.I. and Others
Jammu And Kashmir High Court · AIR 2014 JK 35 : (2014) 2 JKJ 211
High Courts28 Feb 2014
Asif Baba Vs Union of India
Jammu And Kashmir High Court · (2014) 3 JKJ 405
Border Security Force Act, 1968 — Section 2(d), 31, 46, 47Criminal Law (Amendment) Act, 1952 — Section 6, 7Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2), 13(e), 13(e), 3
High Courts28 Feb 2014
National Insurance Company Limited Vs Raja Begum
Jammu And Kashmir High Court · (2015) ACJ 790 : (2014) 3 JKJ 285
Motor Vehicles Act, 1988 — Section 15, 15(1), 166, 168
High Courts26 Feb 2014Dismissed
Sanjay Gupta Vs S.C. Sawhney
Jammu And Kashmir High Court · (2014) 2 JKJ 612
High Courts21 Feb 2014Dismissed
Rakesh Kumar Bhat Vs State of J. and K.
Jammu And Kashmir High Court · (2014) 1 JKJ 25
High Courts21 Feb 2014Disposed Off
Rajeshwari Katoch Vs Union of India and Others
Jammu And Kashmir High Court · AIR 2014 JK 26 : (2014) 2 JKJ 222
High Courts21 Feb 2014Allowed
Raghu Singh Jandla Vs State of J. and K.
Jammu And Kashmir High Court · (2014) 2 JKJ 564
High Courts20 Feb 2014
Abdulla Baba Vs State of JandK
Jammu And Kashmir High Court · (2014) 3 JKJ 495
Armed Forces (Special Powers) Act, 1958 — Section 4, 6Army Act, 1950 — Section 125Constitution of India, 1950 — Article 226
High Courts19 Feb 2014
Sunil Kumar Vs State of JandK
Jammu And Kashmir High Court · (2015) 3 Crimes 517 : (2014) 3 JKJ 410
Food Safety and Standards Act, 2006 — Section 37Prevention of Food Adulteration Act, 1954 — Section 10, 9
High Courts17 Feb 2014Dismissed
Ved Parkash Rathore and Co. Vs State of Jammu & Kashmir and Another
Jammu And Kashmir High Court · (2014) 2 JKJ 1
Arbitration Act, 1940 — Section 20, 33
High Courts17 Feb 2014Disposed Off
Haji Mohd. Jaffer Vs State of J. and K.
Jammu And Kashmir High Court · (2015) 2 CCR 270 : (2014) 1 JKJ 29
High Courts17 Feb 2014
Koushal Kumar Khajuria Vs State of JandK
Jammu And Kashmir High Court · (2014) 3 JKJ 199
Jammu and Kashmir Reservation Act, 2004 — Section 24
High Courts11 Feb 2014
Amarmeet Singh Vs State
Jammu And Kashmir High Court · (2014) 3 JKJ 80
Constitution of India, 1950 — Article 19, 23