High Courts06 Jun 2014
New India Assurance Company Limited Vs Pancho Devi and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 560
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 318 of 610
High Courts05 Jun 2014
Surinder Mohan Sharma Vs State of JandK
Jammu And Kashmir High Court · (2014) 3 JKJ 455
Constitution of India, 1950 — Article 19, 19(1)(f), 31(1), 32
High Courts04 Jun 2014
Asgar Bhat Vs State and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 128
High Courts04 Jun 2014
Yasir Arafat and Others Vs State and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 51
High Courts04 Jun 2014
Fazlullah and Others Vs Yousuf Irfani
Jammu And Kashmir High Court · (2014) 4 JKJ 1
High Courts04 Jun 2014
Bilal Ahmad Mir Vs Union of India and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 56
High Courts04 Jun 2014Dismissed
State of JandK Vs Mohammad Hassan
Jammu And Kashmir High Court · (2015) LabIC 33
High Courts02 Jun 2014
Residents of Begumbagh Kakapora Vs State of J&K and Others
Jammu And Kashmir High Court · (2014) 06 J&K CK 0023
High Courts29 May 2014
State of J&K Vs Ab. Qayoom and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 39
High Courts28 May 2014Dismissed
Commissioner Secretary Vs Hafeeza
Jammu And Kashmir High Court · (2014) LabIC 3126
High Courts28 May 2014
Kuldeep Singh Vs State of JandK
Jammu And Kashmir High Court · (2014) 3 JKJ 381
State Land Acquisition Act, 1990 — Section 11, 11B, 4, 4(1), 4(i)
High Courts23 May 2014
Amin Mir and Others Vs State of J&K
Jammu And Kashmir High Court · (2014) 4 JKJ 64
High Courts23 May 2014
Khati and Others Vs Ali Mohammad Sofi and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 106
High Courts20 May 2014Allowed
Gh. Nabi Shah Vs United India Insurance Co. Ltd.
Jammu And Kashmir High Court · (2014) 2 JKJ 472
High Courts20 May 2014Dismissed
Bajaj Allianz Gen. Insurance Co. Vs Mushtaq Ahmad Khanday
Jammu And Kashmir High Court · (2014) 2 JKJ 474
High Courts20 May 2014Allowed
National Insurance Co. Ltd. Vs Afroza
Jammu And Kashmir High Court · (2014) 2 JKJ 478
High Courts20 May 2014Allowed
Ayuob Khan Vs Mushtaq Ahmad Dar
Jammu And Kashmir High Court · (2014) 2 JKJ 459
High Courts16 May 2014Dismissed
Mohammad Ashraf Shah Vs State
Jammu And Kashmir High Court · (2014) LabIC 3152
High Courts16 May 2014
Tara Chand Vs State of J and K
Jammu And Kashmir High Court · (2014) 3 JKJ 547
Criminal Procedure Code, 1973 (CrPC) — Section 161, 273, 274, 342, 374Evidence Act, 1872 — Section 25, 26, 27Ranbir Penal Code, 1989 — Section 302
High Courts12 May 2014
Khazir Ganai Vs Mohammad Rafiq Ganai and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 166