High Courts09 May 2014
Nighat Ara Qaureshi Vs State of JandK
Jammu And Kashmir High Court · (2014) LabIC 3207
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 319 of 610
High Courts09 May 2014Disposed Off
Tramboo Joinery Mill Pvt. Ltd. Vs Commissioner/Secretary to Govt. and Others
Jammu And Kashmir High Court · (2014) 05 J&K CK 0002
High Courts08 May 2014
Kasturi Lal Bhagat Vs Union of India
Jammu And Kashmir High Court · (2014) 3 JKJ 428
High Courts07 May 2014Dismissed
Muhammad Shafi Badoo Vs State of JandK and Others
Jammu And Kashmir High Court · (2014) 05 J&K CK 0014
High Courts06 May 2014
Oriental Insurance Co. Ltd. Vs Chanchala Devi
Jammu And Kashmir High Court · (2014) 3 JKJ 278
High Courts30 Apr 2014
Bhushan Lal Mawa Vs J&K Tourism Dev. Corp. and Others
Jammu And Kashmir High Court · (2014) 04 J&K CK 0046
High Courts30 Apr 2014
State of J&K and Others Vs Swaran Kanta
Jammu And Kashmir High Court · (2014) 04 J&K CK 0042
High Courts29 Apr 2014
Village Welfare Committee Vs State of JandK
Jammu And Kashmir High Court · (2014) 3 JKJ 395
High Courts24 Apr 2014
Romesh Chander and Others Vs Gh. Mehdi
Jammu And Kashmir High Court · (2014) 4 JKJ 30
High Courts24 Apr 2014Dismissed
Model Institute of Engg. and Tech. Vs State of J. and K.
Jammu And Kashmir High Court · (2014) 2 JKJ 411
High Courts23 Apr 2014
State of J&K and Others Vs Aijaz Muzaffar Runga and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 25
High Courts22 Apr 2014
Union of India and Others Vs Jagdev Singh Langhe
Jammu And Kashmir High Court · (2014) 04 J&K CK 0045
High Courts21 Apr 2014Dismissed
Natha Singh Vs Union of India
Jammu And Kashmir High Court · (2014) 2 JKJ 247
High Courts11 Apr 2014
Commissioner of Income Tax Vs Green Fields Commercial Pvt. Ltd. and Others
Jammu And Kashmir High Court · (2015) 277 CTR 354 : (2015) 372 ITR 740
High Courts11 Apr 2014Dismissed
Mangla Kumar Vs State
Jammu And Kashmir High Court · (2014) 2 JKJ 257
High Courts10 Apr 2014
Gh. Mohd. Gojri Vs Hilal Ahmad Bhat
Jammu And Kashmir High Court · (2014) 3 JKJ 478
Criminal Procedure Code, 1973 (CrPC) — Section 100, 164ARanbir Penal Code, 1989 — Section 363
High Courts09 Apr 2014
Sudesh Kumar Sharma Vs State of J. and K.
Jammu And Kashmir High Court · AIR 2014 JK 52 : (2014) 2 JKJ 578
High Courts09 Apr 2014Dismissed
Sher Singh Vs State of J. and K.
Jammu And Kashmir High Court · (2015) 1 JKJ 674 : (2014) LabIC 2927
High Courts09 Apr 2014Allowed
Mohan Singh Jamwal Vs State of J. and K.
Jammu And Kashmir High Court · (2014) 2 JKJ 425
High Courts04 Apr 2014
Bashir Vs State
Jammu And Kashmir High Court · (2014) 3 JKJ 255
Criminal Procedure Code, 1973 (CrPC) — Section 161, 342, 374Evidence Act, 1872 — Section 118, 27Jammu and Kashmir Criminal Procedure Code, 1989 — Section 425, 540