High Courts10 Jul 2014
Union of India Vs Bharat Singh
Jammu And Kashmir High Court · (2014) 143 FLR 1003 : (2014) 4 JKJ 244 : (2014) LabIC 3641
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 316 of 610
High Courts10 Jul 2014Dismissed
Union of India Vs Gurdass Singh
Jammu And Kashmir High Court · (2015) 1 JKJ 503 : (2014) LabIC 3511
High Courts10 Jul 2014Dismissed
Makhan Singh Vs Amar Nath
Jammu And Kashmir High Court · (2015) 1 JKJ 679
High Courts10 Jul 2014Allowed
Jammu Development Authority Vs Ram Singh
Jammu And Kashmir High Court · (2015) 1 JKJ 496
High Courts10 Jul 2014
Ghulam Mohammad Dar Vs State
Jammu And Kashmir High Court · AIR 2014 JK 65 : (2014) 4 JKJ 203
High Courts10 Jul 2014
Billo Ji Bhagat Vs Union of India
Jammu And Kashmir High Court · (2014) 3 JKJ 420
Constitution of India, 1950 — Article 15(3), 15(4), 16(4), 39, 46
High Courts10 Jul 2014Disposed Off
Bashir Ahmad Shahdhar Vs Srinagar Municipal Corp.
Jammu And Kashmir High Court · (2014) 4 JKJ 533
High Courts09 Jul 2014Disposed Off
Ghulam Nabi Mir Vs State
Jammu And Kashmir High Court · (2014) 4 JKJ 528
High Courts09 Jul 2014
Union of India Vs Hardeep Singh
Jammu And Kashmir High Court · (2014) 3 JKJ 351
Army Act, 1950 — Section 2(1), 21, 39(b)Constitution of India, 1950 — Article 19(1)(c), 33
High Courts09 Jul 2014
Court on its own Motion Vs State of JandK
Jammu And Kashmir High Court · (2014) 3 JKJ 307
High Courts09 Jul 2014Disposed Off
Zahoor Ahamd Bhat Vs State of JandK
Jammu And Kashmir High Court · (2015) 1 JKJ 200
High Courts08 Jul 2014
Anil Kumar Prabhakar Vs State of JandK
Jammu And Kashmir High Court · (2014) 3 JKJ 346
Constitution of India, 1950 — Article 14, 16
High Courts04 Jul 2014Dismissed
Diya Muneer Vs Muneer Ahmad Sopori
Jammu And Kashmir High Court · (2015) 1 JKJ 16
High Courts04 Jul 2014Dismissed
Rayees Manzoor Bhat Vs State and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 20
High Courts04 Jul 2014Dismissed
Mohi-ud-Din Peer and Others Vs Firdous Iqbal and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 60
High Courts04 Jul 2014
Sansar Chand Vs Som Dutt
Jammu And Kashmir High Court · (2014) 3 JKJ 399
Constitution of India, 1950 — Article 226, 227Constitution of Jammu and Kashmir, 1956 — Section 103, 104
High Courts04 Jul 2014
Aqua Traders Vs Union of India
Jammu And Kashmir High Court · (2014) 3 JKJ 573
Constitution of India, 1950 — Article 14, 19
High Courts03 Jul 2014Dismissed
Pitamber Singh Langeh Vs Ravinder
Jammu And Kashmir High Court · (2015) 1 JKJ 554
High Courts30 Jun 2014
Ahmad Bhat and Others Vs Abdullah Dar and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 109
High Courts30 Jun 2014
Naseema Begum Vs Mehraj-ud-Din Kanroo
Jammu And Kashmir High Court · (2014) 4 JKJ 15