High Courts30 May 2017Allowed
Bilal Ahmad Beigh Vs State of J&K & ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0011
Jammu and Kashmir Public Safety Act, 1978, Section 8
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 275 of 610
High Courts30 May 2017Allowed
Shakeel Ahmad Itoo Vs State of J&K & ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0005
Jammu and Kashmir Public Safety Act, 1978, Section 8
High Courts26 May 2017Disposed Of
Afroza Bashir Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0010
High Courts25 May 2017Disposed Of
Mohammad Rafiq Mir Vs State of JK & Anr.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0021
High Courts25 May 2017Allowed
Jahangir Ahmad Ahanger Vs Bajaj Allianz Gen. Ins. Co. Ltd. & Ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0013
Motor Vehicles Act, 1988, Section 2(21), Section 2(21), Section 2(23), Section 2(23) - Definitions - Definitions
High Courts25 May 2017Allowed
Oriental Insurance Co. Ltd. Vs Mohammad Rashid & Ors.
Jammu And Kashmir High Court · 2017 0 AAC 1730
High Courts24 May 2017Allowed
Shahid Ahmad Dar Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0004
High Courts22 May 2017Disposed Of
Rukhsana Khazir Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0020
High Courts19 May 2017Disposed Of
Aaquib Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0025
High Courts19 May 2017Disposed Of
Ghulam Rasool Khan & Anr. Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0012
High Courts18 May 2017Disposed Of
Mohammad Ashraf Tantray Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0038
High Courts18 May 2017Disposed Of
Naseer Joinery Laloo Vs Regional Director S.P.C.B & Ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0006
High Courts17 May 2017Disposed Of
Fayaz Ahmad Malik & Anr. Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0042
High Courts17 May 2017Disposed Of
Mohammad Manzoor Bhat Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0037
High Courts17 May 2017Disposed Of
Mohammad Rajab Dar & Ors. Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0034
High Courts16 May 2017Allowed
Nasir Ahmad Mir Vs State of JK & Anr.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0024
Jammu and Kashmir Public Safety Act, 1978, Section 8
High Courts16 May 2017Allowed
Waseem Ahmad Sofi Vs State of JK & Anr.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0014
High Courts15 May 2017Disposed Of
Feroz Ahmad Wani & Anr. Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0030
High Courts15 May 2017Allowed
National Insurance Co. Ltd. Vs Muzaffar Ahmad Shiekh & Anr.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0019
High Courts15 May 2017Disposed Of
State of J&K, & Ors. Vs Surinder Singh, & Ors.
Jammu And Kashmir High Court · 2017 0 LabIC 3171