High Courts30 Nov 2018Disposed Off
Sanjeev Singh @APPELLANT@Hash State Of Jammu & Kashmir And Anr
Jammu And Kashmir High Court · (2018) 11 J&K CK 0021
Jammu And Kashmir Police Rules, 1960 — Rule 597
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 231 of 610
High Courts30 Nov 2018Dismissed
Sanjeev Nayyar @APPELLANT@Hash State Of Jammu & Kashmir & Anr
Jammu And Kashmir High Court · (2018) 11 J&K CK 0020
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 120, 201, 420, 467, 468, 471Negotiation Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 91, 94, 173(8), 435(2)
High Courts30 Nov 2018Allowed
Des Raj @APPELLANT@Hash State Of Jammu & Kashmir
Jammu And Kashmir High Court · (2018) 11 J&K CK 0019
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 302, 307
High Courts30 Nov 2018Allowed
Mohd Afzal Naik @APPELLANT@Hash State Of Jammu & Kashmir
Jammu And Kashmir High Court · (2018) 11 J&K CK 0018
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 362, 363, 364, 365, 366, 375, 375(6), 376Evidence Act, 1872 — Section 114(b)
High Courts30 Nov 2018Dismissed
Secretary To Govt. Of Jammu & Kashmir Pwd (R&B) And Others @APPELLANT@Hash M/S S.C. Associates Engineers And Contractors
Jammu And Kashmir High Court · (2018) 11 J&K CK 0017
Jammu And Kashmir Arbitration And Conciliation Act, 1997 — Section 11, 34, 34(2)(b)Municipal Corporations Act, 1882 — Section 191
High Courts30 Nov 2018Dismissed
Oriental Insurance Co. Ltd @APPELLANT@Hash State Consumer Disputes Redressal Commission & Ors
Jammu And Kashmir High Court · (2018) 11 J&K CK 0016
High Courts30 Nov 2018Dismissed
Javed Iqbal And Anr @APPELLANT@Hash State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 11 J&K CK 0015
Jammu And Kashmir Wakafs Act, 2001 — Section 3(3), 4, 5, 6, 7, 25, 26, 45, 54
High Courts30 Nov 2018Disposed Off
Mohd. Abdullah Bhat @APPELLANT@Hash State Bank Of India And Another
Jammu And Kashmir High Court · (2018) 11 J&K CK 0014
Constitution Of India, 1950 — Article 14, 16
High Courts30 Nov 2018Disposed Off
Ashwani Kumar And Others @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 11 J&K CK 0013
High Courts30 Nov 2018Dismissed
Surjeet Phounsa @APPELLANT@Hash Jammu & Kashmir Ssb And Others
Jammu And Kashmir High Court · (2018) 11 J&K CK 0012
High Courts29 Nov 2018Disposed Off
Nazir Ahmed Bhat @APPELLANT@Hash State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 11 J&K CK 0112
Constitution Of Jammu And Kashmir, 1956 — Section 126, 126(2)Jammu And Kashmir Civil Sevices (Classification, Control And Appeal) Rules, 1956 — Rule 33Jammu And Kashmir Police Rules, 1960 — Rule 334, 339, 359
High Courts29 Nov 2018
Kulwant Singh Johal & Ors @APPELLANT@Hash Masooda Jabeen & Ors
Jammu And Kashmir High Court · (2018) 11 J&K CK 0111
Jammu And Kashmir Right Of Prior Purchase Act, 1993 — Section 15Jammu And Kashmir High Court Rules, 1999 — Section 8Constitution Of Jammu And Kashmir, 1956 — Section 101
High Courts29 Nov 2018Dismissed
A. G. Northern Tour & Travels @APPELLANT@Hash State Of Jammu & Kashmir Through SHO Tourist Police Station, TRC Srinagar
Jammu And Kashmir High Court · (2018) 11 J&K CK 0110
Indian Penal Code, 1860 — Section 415, 418, 420Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 120B6(II), 420, 467, 468, 471Jammu and Kashmir Registration Of Tourist Trade Act, 1978 — Section 2, 32
High Courts29 Nov 2018Dismissed
Fayaz Ahmad Wani @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 11 J&K CK 0109
Code Of Criminal Procedure, 1898 — Section 561ACode Of Criminal Procedure, 1973 — Section 482Prevention Of Corruption Act, 1988 — Section 5(1)(d), 5(2)
High Courts29 Nov 2018Dismissed
Mohammad Ramzan Bhat @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 11 J&K CK 0108
Code Of Criminal Procedure, 1898 — Section 561, 561ACode Of Criminal Procedure, 1973 — Section 173, 397, 401, 482Prevention Of Corruption Act, 1988 — Section 5(2)
High Courts29 Nov 2018Allowed
Bashir Ahmad Malik @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 11 J&K CK 0107
Jammu And Kashmir Public Safety Act, 1978 — Section 8, 13Constitution Of India, 1950 — Article 22(5), 22(6)
High Courts29 Nov 2018Dismissed
Aurshid Hussain @APPELLANT@Hash State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 11 J&K CK 0031
Jammu And Kashmir Panchavati Raj Rules, 1996 — Rule 3, 8Jammu And Kashmir Panchayati Raj Act, 1989 — Section 6, 36Code Of Criminal Procedure, 1898 — Section 562
High Courts29 Nov 2018
Jammu & Kashmir Rajya Parivhan Nigham Karamchari @APPELLANT@Hash Jammu & Kashmir SRTC And Anr
Jammu And Kashmir High Court · (2018) 11 J&K CK 0030
Payment Of Bonus Act, 1965 — Section 2(16), 20(1), 20(2)Companies Act, 1956 — Section 617
High Courts28 Nov 2018Allowed
Rouf Ahmad Sheikh @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 11 J&K CK 0106
Jammu And Kashmir Public Safety Act, 1978 — Section 8(a), 13Constitution Of India, 1950 — Article 21, 22(5), 22(6), 22(3)(b)
High Courts28 Nov 2018Allowed
Gowhar Ayoub Bhat @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 11 J&K CK 0105
Constitution Of India, 1950 — Article 21, 22(3)(b)