High Courts11 Dec 2018Allowed
Mehraj-Ud-Din Malik @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 12 J&K CK 0017
Constitution Of India, 1950 — Article 21, 22(3)(b)
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 229 of 610
High Courts11 Dec 2018Dismissed
Bashir Ahmad Teli @APPELLANT@Hash Mst. Haleema
Jammu And Kashmir High Court · (2018) 12 J&K CK 0016
Negotiable Instruments Act, 1881 — Section 7, 43, 53, 138Code Of Criminal Procedure, 1973 — Section 242, 342, 435
High Courts11 Dec 2018Dismissed
Haji Abdul Hameed Khan @APPELLANT@Hash Bashir Ahmad Bashir
Jammu And Kashmir High Court · (2018) 12 J&K CK 0015
Code Of Civil Procedure, 1908 — Section 115, Order 7 Rule 11
High Courts11 Dec 2018Disposed Off
Lakshmi Kumar & Anr @APPELLANT@Hash The Director General Of Police, Police Headquarters, Jammu And Others
Jammu And Kashmir High Court · (2018) 12 J&K CK 0005
Constitution Of India, 1950 — Article 21
High Courts11 Dec 2018Dismissed
Mehmood Ahmed Butt @APPELLANT@Hash Mohd. Farooq Mughal And Others
Jammu And Kashmir High Court · (2018) 12 J&K CK 0004
Code Of Civil Procedure, 1908 — Section 115, 115(1), Order 1 Rule 10, Order 6 Rule 17
High Courts11 Dec 2018Disposed Off
Sonia Iqbal And Another Others @APPELLANT@Hash State Of And Others
Jammu And Kashmir High Court · (2018) 12 J&K CK 0003
Constitution Of India, 1950 — Article 21
High Courts10 Dec 2018Disposed Off
Kajal Choudhary & Anr @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 12 J&K CK 0006
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 323, 341, 506Constitution Of India, 1950 — Article 21
High Courts07 Dec 2018
Aqib Ahmad Bhat @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 12 J&K CK 0019
Jammu And Kashmir Public Safety Act, 1978 — Section 8(a)Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)Jammu And Kashmir Public Safety Act, 1978 — Section 13Maharashtra Prevention Of Dangerous Activities Of Slumlords, Bootleggers, Drug-Offenders And Dangerous Persons Act, 1981 — Section 3(2), 14
High Courts07 Dec 2018Disposed Off
Super Publicity (P) Ltd @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 12 J&K CK 0007
Code Of Criminal Procedure, 1973 — Section 476
High Courts06 Dec 2018Allowed
Shamim Ahmad Dar @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 12 J&K CK 0022
Unlawful Activities (Prevention) Act, 1967 — Section 13(2), 18, 19, 38, 39Arms Act, 1959 — Section 7, 25Police Act, 1861 — Section 30
High Courts06 Dec 2018Disposed Off
Khazir Mohammad Dar @APPELLANT@Hash Mohammad Afzal Bhat And Ors
Jammu And Kashmir High Court · (2018) 12 J&K CK 0021
Jammu & Kashmir Civil Service Regulation — Article 201
High Courts06 Dec 2018Disposed Off
Shabir Ahmad Pir & Ors @APPELLANT@Hash State And Ors
Jammu And Kashmir High Court · (2018) 12 J&K CK 0020
Constitution Of India, 1950 — Article 14, 16, 19, 21
High Courts04 Dec 2018Disposed Off
Mohammad Latief Dar @APPELLANT@Hash State And Ors
Jammu And Kashmir High Court · (2018) 12 J&K CK 0026
Jammu And Kashmir Public Safety Act, 1978 — Section 19Constitution Of India, 1950 — Article 22(5)
High Courts04 Dec 2018
Ubaid Rashid Mir @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 12 J&K CK 0025
High Courts04 Dec 2018
Zahoor Ahmad Bhat @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 12 J&K CK 0024
Jammu And Kashmir Public Safety Act, 1978 — Section 8, 13
High Courts04 Dec 2018
Mohammad Amin Mir & Ors @APPELLANT@Hash Settlement Commissioner, Settlement Commissioner, Jammu & Kashmir & Others
Jammu And Kashmir High Court · (2018) 12 J&K CK 0023
Limitation Act, 1963 — Section 5
High Courts04 Dec 2018Dismissed
Aatish Bhamotra @APPELLANT@Hash State And Ors
Jammu And Kashmir High Court · (2018) 12 J&K CK 0008
High Courts03 Dec 2018
A Citizen @APPELLANT@Hash State And Ors
Jammu And Kashmir High Court · (2018) 12 J&K CK 0010
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 4, 6Agrarian Reforms Act, 1976 — Section 13Jammu And Kashmir Control Of Building Operations Regulations, 1998 — Regulation 11
High Courts03 Dec 2018Dismissed
Kamlesh Kumari And Another @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 12 J&K CK 0009
Code Of Criminal Procedure, 1898 — Section 488Hindu Marriage Act, 1955 — Section 9Jammu and Kashmir (Compassionate Appointment) Rules, 1994 — Rule 2(d)
High Courts30 Nov 2018
National Insurance Co. Ltd @APPELLANT@Hash Mst. Mugli And Ors.
Jammu And Kashmir High Court · (2018) 11 J&K CK 0125